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State of Rajasthan - Section

Section 116 in The Manual of Departmental Orders

116. Standing Order

No. A/S/A/1055, dated 2-3-1975.Sub.-Quotation/Tender for Supply of Materials.During the course of inspection, it has been observed that while issuing quotation tender for supply of material neither uniform procedure is adopted nor provisions laid down in appendix XVA of G.F. & A.R. are followed strictly, which is irregular and leads to the audit objections.Open tenders, should always be obtained for the amount more than Rs. 2,000/- and limited tenders should only be obtained in case of material costing less than Rs. 2000/-.