890. Capacity of wards to be inscribed over the door.
- Over the door of every ward and other compartment ordinarily used as sleeping accommodation for prisoners shall be inscribed the following particulars namely: -(a)the class of prisoners for whose occupation it is intended;(b)the superficial floor-area stated in square feet;(c)the amount of air-space it contains, stated in cubic feet; and(d)the number of prisoners, calculated on the superficial area or cubic space, - whichever is the less - which it is capable of accommodating.
