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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(1) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(1)Grant-in-aid shall be provided to recognised educational institutions under private management, subject to the conditions hereinafter specified and with due consideration of the requirements of each locality.