(1)The fee chargeable for interpreting a document shall be calculated according to the number of folios of the original document.(2)The fee chargeable for translating a document shall be calculated according to the number of pages of the original document, reckoning 24 lines to a page.(3)In every case, where a fee is charged according to the number of folios of a document, part of a folio shall be reckoned as one folio.
