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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(6) in Irrigation Department, Uttaranchal Service of Revenue Subordinate Cadre (Group 'B' and 'C') Rules, 2003

(6)The names of such candidates shall be deleted from this list who shall forego to join the duties on the officiating post without assigning any proper reason or shall complete 35 years of age without working of officiating post against vacancy.