Allahabad High Court
Ram Prakash Tripathi vs Nayayadhish Laghuvad Nyayalay (Jscc) ... on 21 January, 2010
Author: Amreshwar Pratap Sahi
Bench: Amreshwar Pratap Sahi
Court No. - 38 Case :- MATTERS UNDER ARTICLE 227 No. - 1182 of 2009 Petitioner :- Ram Prakash Tripathi Respondent :- Nayayadhish Laghuvad Nyayalay (Jscc) Allahabad & Ors. Petitioner Counsel :- Himkanya Srivastava Respondent Counsel :- Satendra K. Gupta Hon'ble Amreshwar Pratap Sahi,J.
The matter has been called out thrice. None appears to press this writ petition on behalf of the petitioner.
The writ petition is dismissed in default. Shri S.K. Gupta, Advocate is present on behalf of the Nagar Nigam.
Order Date :- 21.1.2010 Akv