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Allahabad High Court

Ram Prakash Tripathi vs Nayayadhish Laghuvad Nyayalay (Jscc) ... on 21 January, 2010

Author: Amreshwar Pratap Sahi

Bench: Amreshwar Pratap Sahi

Court No. - 38

Case :- MATTERS UNDER ARTICLE 227 No. - 1182 of 2009

Petitioner :- Ram Prakash Tripathi
Respondent :- Nayayadhish Laghuvad Nyayalay (Jscc) Allahabad & Ors.
Petitioner Counsel :- Himkanya Srivastava
Respondent Counsel :- Satendra K. Gupta

Hon'ble Amreshwar Pratap Sahi,J.

The matter has been called out thrice. None appears to press this writ petition on behalf of the petitioner.

The writ petition is dismissed in default. Shri S.K. Gupta, Advocate is present on behalf of the Nagar Nigam.

Order Date :- 21.1.2010 Akv