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Orissa High Court

M/S. Jsl Stainless Ltd. And Another vs Commissioner Of Sales Tax on 24 December, 2021

Author: A.K. Mohapatra

Bench: A.K. Mohapatra

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  W.P.(C) No. 17612 of 2020



                 M/s. JSL Stainless Ltd. and Another      ....           Petitioners
                                                  Mr. Adhiraj Mohanty, Advocate
                                             -versus-
                 Commissioner of Sales Tax, Odisha ....             Opposite Parties
                 and Another
                                           Mr. S.S. Padhy, Addl. Standing Counsel

                            CORAM:
                            THE CHIEF JUSTICE
                            JUSTICE A.K. MOHAPATRA
                                               ORDER

Order No. 24.12.2021

02. 1. Last opportunity is granted to the Petitioners to remove the defects within a week.

2. List after removal of defects.

(Dr. S. Muralidhar) Chief Justice (A.K. Mohapatra) Judge S.K. Jena/P.A.