Orissa High Court
M/S. Jsl Stainless Ltd. And Another vs Commissioner Of Sales Tax on 24 December, 2021
Author: A.K. Mohapatra
Bench: A.K. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 17612 of 2020
M/s. JSL Stainless Ltd. and Another .... Petitioners
Mr. Adhiraj Mohanty, Advocate
-versus-
Commissioner of Sales Tax, Odisha .... Opposite Parties
and Another
Mr. S.S. Padhy, Addl. Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE A.K. MOHAPATRA
ORDER
Order No. 24.12.2021
02. 1. Last opportunity is granted to the Petitioners to remove the defects within a week.
2. List after removal of defects.
(Dr. S. Muralidhar) Chief Justice (A.K. Mohapatra) Judge S.K. Jena/P.A.