Section 8(1)(iii) in Madhya Pradesh Bhumigat Pipe Line, Cable Evam Duct (Bhumi Ki Upyokta Ke Adhikaron Ka Arjan) Adhiniyam, 2012

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(iii)any injury, to any other property, whether movable or immovable, or the earnings of such persons caused in any other manner.

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