Section 34(1)(p) in Kerala Panchayat Raj Act, 1994

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

(p)[ has been found liable for loss, waste or misuse of money or other property of the panchayat by the Ombudsman] [Inserted by Act 11 of 1999.]

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