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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2)(b) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(b)the notice of the question shall specify the meeting at which it is intended to ask such question;