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State of Madhya Pradesh - Section

Section 2 in The M.P. Atyavashyak Seva Sandharan Tatha Vichchinnata Nivaran Adhiniyam, 1979

2. Application of Act.

- This Act shall apply to scientific, technical, executive, operative and ministerial personnel connected with essential service.Explanation. - In this Section personnel connected with essential service shall include:-
(i)persons engaged on contract;
(ii)persons not in whole time employment;
(iii)persons paid out of contingencies; and
(iv)persons employed in work charged establishments.