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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(iv) in Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008

(iv)In the case the tie among some candidates is still not resolved even after following the procedure outlined in clause (iii) above, they shall be bracketed for the purpose of award of rank and at the time of admission, age shall be taken into consideration for determining the relative rank among them and the older candidates shall be given preference.