Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147(2)] [Section 147] [Entire Act] NCT Delhi - Subsection Section 147(2)(k) in Delhi Police Act, 1978 (k)payment to any police officer or division among two or more police officers the whole or any portion of any reward, forfeiture or penalty, under the proviso to Section 132;