Punjab-Haryana High Court
Dr. Kuldeep Singh vs Panjab University And Another on 5 February, 2014
Author: Ritu Bahri
Bench: Ritu Bahri
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
C.W.P. No. 15334 of 2012
Date of Decision:Feb. 5,2014
Dr. Kuldeep Singh ...................................... Petitioner
Versus
Panjab University and another ................ Respondents
Coram: Hon'ble Ms. Justice Ritu Bahri
1.To be referred to the Reporters or not?
2. Whether the judgment should be reported in the Digest?
Present: Mr. P.P.S.Thethi, Advocate
for the petitioner.
Mr. Bhavnik Mehta, Advocate
for the respondents.
...
RITU BAHRI, J. (Oral)
Counsel for the petitioner does not press this writ petition.
Dismissed as not pressed.
( RITU BAHRI ) JUDGE 5.2.2014 rupi Kaur Rupinder 2014.02.06 12:59 I attest to the accuracy and integrity of this document Chandigarh