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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(16) in The Drugs and Cosmetics Rules, 1945

(16)[ The licensee shall maintain an Inspection Book in Form 35 to enable an Inspector to record his impressions and the defects noticed.] [Substituted by S.O. 3868, dated 26.10.1968 (w.e.f. 2.11.1968).]