Section 11 in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016
11. Renewal of license.
(1)Every Agency shall apply for renewal of license in Form-V to the Controlling Authority not less than 60 days before the date of expiry of the period of validity of the license thereof.(2)The fees chargeable for renewal of the license shall be the same as for the grant of license thereof.
