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State of Chattisgarh - Section

Section 10 in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

10. Annual Charges.

- Annual charges of SLDC shall be collected in the form of system operation charges and market operation charges. The annual charges shall be levied and collected only from the intra-State entities other than short-term open access customers, bulk consumers and captive users. Also the annual charges shall not be collected from those to whom these regulations do not apply as per regulation 2(2).