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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7A(3) in The Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995

(3)If any person willfully delays or obstructs any person empowered under sub section (1), in the performance of his functions, he shall be liable to be punished under this Act.