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State of Tamilnadu - Section

Section 5 in Tamil Nadu Nurses And Midwives Act, 1926

5. [ Registration of nurses, midwives, health visitors and auxiliary nurse-midwives. [Substituted for the original section 5 by section 6 of the Tamil Nadu Nurses Midwives (Amendment) Act, 1960 (Tamil Nadu Act 26 of 1960).]

(1)The Council shall maintain a register of nurses, midwives, health visitors and auxiliary nurse-midwives and in such register shall be entered the names of all nurses, midwives, health visitors and auxiliary nurse-midwives, who have undergone the course of training and passed the examinations and fulfil the conditions prescribed.
(2)The register referred to in sub-section (1) shall consist of such parts and shall be maintained in such manner as may be prescribed.]