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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(4) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(4)The foregoing provisions of this chapter shall so far as may be applicable apply to an application made under sub-section (3).