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[Cites 0, Cited by 0] [Section 127A(2)] [Section 127A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 127A(2)(g) in The M.P. Municipalities Act, 1961

(g)[ buildings and lands owned by freedom fighters and retired members of Defence Services and their widows during their life time if they are exempted from income tax; [Inserted by M.P. Act No. 18 of 1997.]