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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(9) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

(9)"Cooperative Societies Act" means the Jammu and Kashmir Cooperative Societies Act, 1960; and includes the Jammu and Kashmir Cooperative Societies Act, 1989;