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Union of India - Section

Section 21 in THE FARMERS (EMPOWERMENTAND PROTECTION) AGREEMENT ON PRICE ASSURANCE AND FARM SERVICES ACT, 2020

21. Act not to apply to stock exchanges and clearing corporations.

- Nothing contained in this Act shall be applicable to the stock exchanges and clearing corporations recognised under the Securities Contracts (Regulation) Act, 1956(42 of 1956) and the transactions undertaken therein.