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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Punjab - Subsection

Section 77(1)(a) in The Punjab Panchayati Raj Act, 1994

(a)no person who is exempt from personal appearance in court under sub-section (1) of section 133 of the Code of Civil Procedure, 1908 shall be required to appear in person before a Gram Panchayat in a civil suit;