Madhya Pradesh High Court
Narayan Sharma vs The State Of Madhya Pradesh on 1 May, 2019
1 CRR-63-2019 The High Court Of Madhya Pradesh CRR-63-2019 (NARAYAN SHARMA Vs THE STATE OF MADHYA PRADESH) 7 Gwalior, Dated : 01-05-2019 None for the petitioner even in the second pass over round. List this case after ensuing Summer Vacation.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE (LJ*) LOKENDRA JAIN 2019.05.01 17:22:32 +05'30'