Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 186(1)] [Section 186] [Entire Act] Union of India - Subsection Section 186(1)(a) in The Companies Act, 1956 (a)order a meeting of the company to be called, held and conducted in such manner as the Tribunal thinks fit; and