Bombay High Court
Kundlik Tukaram Tanpure And Others vs The State Of Maharashtra on 4 August, 2022
Author: S.G. Mehare
Bench: S.G. Mehare
939-aba-986-2022.odt
(1)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
ANTICIPATORY BAIL APPLICATION NO.986 OF 2022
KUNDLIK TUKARAM TANPURE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA
...
Advocate for Applicants : Mr. Kotkar Sanjay D.
APP for Respondent/State : Ms. V.S. Choudhari
...
CORAM : S.G. MEHARE, J.
DATED : 04th AUGUST, 2022 PER COURT:-
1. Learned counsel for the applicants seeks time to produce the clear certificate as regards to Paralysis of applicant no.1. Time granted.
2. List the matter on 12.08.2022. Interim relief granted to applicant nos.2 and 3 to continue till the next date.
(S.G. MEHARE, J.) Mujaheed// ::: Uploaded on - 05/08/2022 ::: Downloaded on - 06/08/2022 04:39:04 :::