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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1)(c) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958

(c)to enter at all reasonable times any place or premises including the residence of employees when he has reasonable grounds for suspecting that any beedi industry is being carried on or, is ordinarily carried on in any such place or premises,