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Delhi High Court - Orders

Shyamvir Singh Tyagi vs U.O.I & Anr on 8 December, 2021

Author: Siddharth Mridul

Bench: Siddharth Mridul, Anup Jairam Bhambhani

                          $~S-20
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 555/2008
                                 SHYAMVIR SINGH TYAGI                    ..... Petitioner
                                             Through: Ms. Avni Singh, Advocate.
                                                     versus
                                 U.O.I & ANR.                                    ..... Respondents
                                                     Through:     Mr. Ruchir Mishra, Mr. Sanjiv
                                                                  Kumar Saxena & Mr. Mukesh
                                                                  Kumar Tiwari, Advocates.
                                 CORAM:
                                 HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                 HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                     ORDER

% 08.12.2021 CM APPL. 43836/2021 (Early Hearing) The present application has been instituted on behalf of the petitioner Shyamvir Singh Tyagi, essentially seeking expeditious hearing and disposal of the writ petition, which has been pending adjudication before this court since 2008.

Issue notice.

Mr. Ruchir Mishra, learned counsel appearing on behalf of the respondents accepts notice.

In view of the circumstance that the petition has been pending adjudication for a long period of time, as well as the impending superannuation of the petitioner, in the interests of justice, the application is allowed.

List the writ petition for hearing on 04.01.2022. The application stands disposed of accordingly.

Signature Not Verified Digitally Signed By:DURGESH NANDAN Signing Date:09.12.2021 W.P.(C) 555/2008 Page 1 of 2 17:30:55

W.P.(C) 555/2008 List on 04.01.2022.

Ms. Avni Singh, learned counsel appearing on behalf of the petitioner, undertakes to provide learned counsel appearing on behalf of the official respondents a complete set of the writ petition paper-book, through electronic mail, during the course of the day.

SIDDHARTH MRIDUL, J.

ANUP JAIRAM BHAMBHANI, J.

DECEMBER 8, 2021/msh Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DURGESH NANDAN Signing Date:09.12.2021 W.P.(C) 555/2008 Page 2 of 2 17:30:55