Supreme Court - Daily Orders
Sheetal Gupta vs National Spot Exchange Ltd. on 17 May, 2022
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Sudhanshu Dhulia
ITEM NO.25 COURT NO.2 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No.4756/2022
(Arising out of impugned final judgment and order dated 06-04-2022
in CRLAP No.109/2020 passed by the High Court Of Judicature At
Bombay)
SHEETAL GUPTA Petitioner(s)
VERSUS
NATIONAL SPOT EXCHANGE LTD. & ANR. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 17-05-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Ranjit Kumar, Sr. Adv.
Mr. Vijay K. Singh, Adv.
Mr. Abhishek Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard Mr. Ranjit Kumar, learned Senior Advocate in support of the petition.
We do not see any reason to interfere in the matter. The Special Leave Petition is, accordingly, dismissed.
Pending applications, if any, also stand disposed of.
Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2022.05.18 (MUKESH NASA) (ANJU KAPOOR)
18:26:48 IST
Reason: COURT MASTER BRANCH OFFICER