Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 16 in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962 16. Fines on employees. - No fines in excess of three per cent of the -wages payable to an employee for any wage period shall be imposed on him by the employer..
