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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(2)(b) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(b)to call for such information or records relating to the administration of the affairs of the Institute, as he thinks fit;