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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in Rajasthan Voluntary Rural Education Service Rules, 2010

(3)The suitability of employees of various Non-Government Aided Educational Institutions for appointment on the various posts under these rules shall be adjudged by the screening committee comprising of —
(a)in the case of post within the purview of the Commission —
(i) Chairman of the Commission or his nominee Chairman
(ii) Principal Secretary, Department of Personnel or his nomineenot below the rank of Dy. Secretary Member
(iii) Principal Secretary of the concerned Department or his nomineenot below the rank of Dy. Secretary Member
(b)in the case of post not within the purview of the Commission —
(i) Director of the concerned Department or his nominee Chairman
(ii) Concerned appointing authority Member Secretary