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Gauhati High Court

Md Nurul Islam And 10 Ors vs On The Demise Of Abdur Rahman Smt. Saifur ... on 6 May, 2019

Author: Prasanta Kumar Deka

Bench: Prasanta Kumar Deka

                                                             Page No.# 1/6

GAHC010171362018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil) 2867/2018

         1:MD NURUL ISLAM and 10 ORS
          R/O- GRAHAM BAZAR
          P.O.
          P.S. AND DIST.- DIBRUGARH
          PIN- 786001
         ASSAM

         2: MD. TAZAL ISLAM
          R/O- GRAHAM BAZAR
          P.O.
          P.S. AND DIST.- DIBRUGARH
          PIN- 786001
         ASSAM

          3: MD. SAMSUL ISLAM
          R/O- GRAHAM BAZAR
          P.O.
          P.S. AND DIST.- DIBRUGARH
          PIN- 786001
          ASSAM

          4: MD. HARUN ISLAM
          R/O- GRAHAM BAZAR
          P.O.
          P.S. AND DIST.- DIBRUGARH
          PIN- 786001
          ASSAM

          5: MD. ABUL ISLAM
          R/O- GRAHAM BAZAR
          P.O.
          P.S. AND DIST.- DIBRUGARH
          PIN- 786001
          ASSAM
                                                     Page No.# 2/6


6: MD. KHALED SAFIUL ISLAM
S/O- LATE ABDUL RAHIM
R/O- GRAHAM BAZAR
P.O.
P.S. AND DIST.- DIBRUGARH
PIN- 786001
ASSAM

7: MS. SALEHA KHATUN
R/O- GRAHAM BAZAR
P.O.
P.S. AND DIST.- DIBRUGARH
PIN- 786001
ASSAM

8: MS. RAMIZA KHATUN
R/O- GRAHAM BAZAR
P.O.
P.S. AND DIST.- DIBRUGARH
PIN- 786001
ASSAM

9: MS. MABIYA KHATUN
R/O- GRAHAM BAZAR
P.O.
P.S. AND DIST.- DIBRUGARH
PIN- 786001
ASSAM

10: MS. ANIMA KHATUN
R/O- GRAHAM BAZAR
P.O.
P.S. AND DIST.- DIBRUGARH
PIN- 786001
ASSAM

11: MS. GULENUR BEGUM
D/O- LATE ABDUL RAHIM
R/O- GRAHAM BAZAR
P.O.
P.S. AND DIST.- DIBRUGARH
PIN- 786001
ASSAM
VERSUS

 1:ON THE DEMISE OF ABDUR RAHMAN SMT. SAIFUR NAHAR BEGUM AND
2 ORS
                                                          Page No.# 3/6

R/O- NALIAPOOL
P.O.
P.S. AND DIST.- DIBRUGARH
PIN- 786001
ASSAM

1.1:SMTI. SAIFUR NAHAR BEGUM
(RESPONDENT NO. 1(A) IS STRICKEN OUT VIDE ORDER DATED- 24.06.2016)

R/O- NALIAPOOL P.O. P.S. AND DIST.- DIBRUGARH PIN- 786001 ASSAM 1.2:SRI ASZADUR RAHMAN S/O- LATE ABDUR RAHMAN R/O- NALIAPOOL P.O. P.S. AND DIST.- DIBRUGARH PIN- 786001 ASSAM 1.3:SMTI. NURSHID BEGUM D/O- LATE ABDUR RAHMAN R/O- NALIAPOOL P.O. P.S. AND DIST.- DIBRUGARH PIN- 786001 ASSAM Advocate for the Petitioner : MS. S SARMA Advocate for the Respondent :

1:MD NURUL ISLAMand 10 ORS RESIDING AT GRAHAM BAZAR P.O. DIBRUGARH P.S. DIBRUGARH PIN 786001 DIST. DIBRUGARH ASSAM PIN 786001 2: MD. TAZAL ISLAM RESIDING AT GRAHAM BAZAR P.O. DIBRUGARH Page No.# 4/6 P.S. DIBRUGARH PIN 786001 DIST. DIBRUGARH ASSAM PIN 786001 3: MD. SAMSUL ISLAM RESIDING AT GRAHAM BAZAR P.O. DIBRUGARH P.S. DIBRUGARH PIN 786001 DIST. DIBRUGARH ASSAM PIN 786001 4: MD. HARUN ISLAM RESIDING AT GRAHAM BAZAR P.O. DIBRUGARH P.S. DIBRUGARH PIN 786001 DIST. DIBRUGARH ASSAM PIN 786001 5: MD. ABDUL ISLAM RESIDING AT GRAHAM BAZAR P.O. DIBRUGARH P.S. DIBRUGARH PIN 786001 DIST. DIBRUGARH ASSAM PIN 786001 6: MD. KHALED SAFIUL ISLAM SONS OF LATE ABDUL RAHIM RESIDING AT GRAHAM BAZAR P.O. DIBRUGARH P.S. DIBRUGARH PIN 786001 DIST. DIBRUGARH ASSAM PIN 786001 7: MS. SALEHA KHATUN RESIDING AT GRAHAM BAZAR P.O. DIBRUGARH P.S. DIBRUGARH PIN 786001 Page No.# 5/6 DIST. DIBRUGARH ASSAM PIN 786001 8: RAMIZA KHATUN RESIDING AT GRAHAM BAZAR P.O. DIBRUGARH P.S. DIBRUGARH PIN 786001 DIST. DIBRUGARH ASSAM PIN 786001 9: MS. MABIYA KHATUN RESIDING AT GRAHAM BAZAR P.O. DIBRUGARH P.S. DIBRUGARH PIN 786001 DIST. DIBRUGARH ASSAM PIN 786001 10: MS. ANIMA KHATUN RESIDING AT GRAHAM BAZAR P.O. DIBRUGARH P.S. DIBRUGARH PIN 786001 DIST. DIBRUGARH ASSAM PIN 786001 11: MS. GULENUR BEGUM D/O LATE ABDUL RAHIM RESIDING AT GRAHAM BAZAR P.O. DIBRUGARH P.S. DIBRUGARH PIN 786001 DIST. DIBRUGARH ASSAM PIN 786001 VERSUS 1:ON THE DEMISE OF ABDUR RAHMAN SMT. SAIFUR NAHAR BEGUM AND ORS RESPONDENT NO. 1(A) IS STRICKEN OUT VIDE ORDER DATED 24.06.2016 R/O NALIAPOOL P.O. DIBRUGARH P.S. DIBRUGARH Page No.# 6/6 PIN 786001 DIST. DIBRUGARH ASSAM PIN 786001 2:SRI ASZADUR RAHMAN S/O LATE ABDUR RAHMAN R/O NALIAPOOL P.O. DIBRUGARH P.S. DIBRUGARH PIN 786001 DIST. DIBRUGARH ASSAM PIN 786001 3:SMTI NURSHID BEGUM D/O LATE ABDUR RAHMAN R/O NALIAPOOL P.O. DIBRUGARH P.S. DIBRUGARH PIN 786001 DIST. DIBRUGARH ASSAM PIN 786001 Advocate for the Petitioner : MRS. S SARMA Advocate for the Respondent : MR N N UPADHYAYA (R2) :: BEFORE ::

HON'BLE MR. JUSTICE PRASANTA KUMAR DEKA

-O R D E R-

06.05.2019 In view of the order passed today in IA(Civil) 2865/2018, the abatement of the second appeal, if any, is set aside.

JUDGE Comparing Assistant