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State of Uttar Pradesh - Section

Section 9 in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

9. Minutes.

(1)Record shall be kept of the names of members who attend the meeting and of the proceedings at the meeting in a book to be maintained for that purpose by the Member-Secretary.
(2)The minutes of the previous meeting shall be read at the beginning of every succeeding meeting, and shall be confirmed and signed by the Presiding Officer at such meeting.
(3)The proceeding shall be open to inspection by any member at the officer of the Board during office hours.