Madhya Pradesh High Court
Suresh Pachouri vs Shri Surendra Patwa on 15 April, 2019
1 EP-22-2019 The High Court Of Madhya Pradesh EP-22-2019 (SURESH PACHOURI Vs SHRI SURENDRA PATWA) 4 Jabalpur, Dated : 15-04-2019 As prayed by Shri Bhoopesh Tiwari, learned counsel for the petitioner, list on 29th April, 2019.
(J. P. GUPTA) JUDGE TARUN Digitally signed by TARUN tarun KUMAR SALUNKE DN: c=IN, o=High Court of Madhya Pradesh, KUMAR ou=Administration, postalCode=482002, st=Madhya Pradesh, 2.5.4.20=19a265290eb7f6307 SALUN d4a64122959af56e05e3d1d60 9e0fd1051d7f6331251f99, serialNumber=0e7afab970b52 3fc5e1fd370da00347dabfa96b KE 26cbffd08773a847c03d3115c, cn=TARUN KUMAR SALUNKE Date: 2019.04.15 13:59:27 +05'30'