Delhi High Court - Orders
Union Of India & Anr vs Best Laboratories Pvt Ltd on 19 January, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~7 to 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 891/2011 & CM APPL. 19817/2011 (stay)
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Kirtiman Singh, CGSC with
Ms.Mannat Kaur Sareen and
Ms.Vidhi Jain, Advocates.
versus
BEST LABORATORIES PVT LTD ..... Respondent
Through:
8
+ LPA 859/2013 & CM APPL. 18085/2013
SHIMAL INVESTMENT AND TRADING
CO (PRESENTLY KNOWN AS RHC
HOLDING PRIVATE LIMITED) ..... Appellant
Through: Appearance not given.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with
Ms.Mannat Kaur Sareen and
Ms.Vidhi Jain, Advocates for UOI
and NPPA.
9
+ LPA 894/2013 & CM APPL. 31989/2017
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Kirtiman Singh, CGSC with
Ms.Mannat Kaur Sareen and
Ms.Vidhi Jain, Advocates for UOI
and NPPA.
versus
SHIMAL INVESTMENT AND TRADING CO ..... Respondent
Through: Appearance not given.
10
+ LPA 94/2019
M/S AMKAY LABORATORIES PVT LTD ..... Appellant
Through: Appearance not given.
versus
UNION OF INDIA & ANR ..... Respondents
Signature Not Verified
Digitally Signed
By:JITENDRA
Signing Date:23.01.2023
14:59:15
Through: Mr. Kirtiman Singh, CGSC with
Ms.Mannat Kaur Sareen and
Ms.Vidhi Jain, Advocates for UOI
and NPPA.
11
+ LPA 96/2019
M/S AMKAY LABORATORIES PVT LTD ..... Appellant
Through: Appearance not given.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with
Ms.Mannat Kaur Sareen and
Ms.Vidhi Jain, Advocates for UOI
and NPPA.
12
+ LPA 132/2019 & CM APPL. 9401/2019 (stay)
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Kirtiman Singh, CGSC with
Ms.Mannat Kaur Sareen and
Ms.Vidhi Jain, Advocates for UOI
and NPPA.
Mr. Vikram Jetly, CGSC with
Ms.Shreya Jetly, Advocate.
versus
M/S HESA PHARMACEUTICA ..... Respondent
Through: Mr. R. Sudhinder and Ms. Prerana
Amitabh, Advocates.
13
+ LPA 151/2019 & CM APPL. 10054/2019 (stay)
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Kirtiman Singh, CGSC with
Ms.Mannat Kaur Sareen and
Ms.Vidhi Jain, Advocates for UOI
and NPPA.
versus
M/S AMKAY LABORATORIES PRIVATE LTD ..... Respondent
Through: Appearance not given.
Signature Not Verified
Digitally Signed
By:JITENDRA
Signing Date:23.01.2023
14:59:15
14
+ LPA 157/2019 & CM APPL. 10150/2019 (stay)
UNION OF INDIA & ANR ..... Appellants
Through: Mr. Kirtiman Singh, CGSC with
Ms.Mannat Kaur Sareen and
Ms.Vidhi Jain, Advocates for UOI
and NPPA.
versus
M/S AMKAY LABORATORIES
PRIVATE LTD ..... Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 19.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. The learned counsel for i) M/s Shimal Investment and Trading Company and ii) M/s Amkay Laboratories Private Limited submits that it would be worthwhile for him to familiarise himself with the SLP, Review Petition and the Curative Petition filed by the respondent/UOI, so as to assist the court fully.
2. Mr. Kirtiman Singh, learned CGSC submits that the same shall be readily supplied to the learned counsel for all the private parties in the course of the day through email.
3. In the circumstances, list for further proceedings on 16.02.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J JANUARY 19, 2023/sk/kg Signature Not Verified Digitally Signed By:JITENDRA Signing Date:23.01.2023 14:59:15