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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(4)(f) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(f)Not more than five members nominated by the State Government from among the leading personalities having wide knowledge about the historical background andmythology of Sri MalaiMahadeshwaraswamyKshetra, out of whom at least one shall belong to the Scheduled Castes or the Scheduled Tribes and one shall be a women