Rajasthan High Court - Jaipur
Ravindra Yadav Son Of Shri Natthu Ram ... vs State Of Rajasthan Through The ... on 11 July, 2018
Author: Munishwar Nath Bhandari
Bench: Munishwar Nath Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writs No. 13955/2018
Ravindra Yadav Son Of Shri Natthu Ram Yadav , Aged About 24
Years, By Caste Yadav, Resident Of Village Kaluka, Post
Hatundi, Tehsil Mundawar, District Alwar (Raj.)
----Petitioner
Versus
1. State Of Rajasthan Through The Principal Secretary,
Medical And Health Department , Govt. Secretariat,
Jaipur (Raj.)
2. The Joint Secretary To The Government, Department Of
Personnel , Govt. Secretariat, Jaipur (Raj.)
3. The Additional Director, Medical And Health Services ,
Govt. Of Raj., Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur (Raj.)
----Respondents
Connected With
D.B. CIVIL WRIT PETITION NO. 13078/2018
1. Kuldeep Kumar S/O Shri Gajraj aged about 22 years,
resident of Tesgaon, Nadoti, Distt. Karauli, Rajasthan.
2. Sunil Kumar Sain S/o Shri Omprakash Sain aged about 23
years, resident of Purana Bus Stand, Sarmathura, Dholpur,
Rajasthan.
3. Sunil Kumar Sharma S/o Shri Gopal Lal Sharma aged
about 28 years, resident of 93, Nai Dhani, Hasanpura, Jaipur,
Rajasthan.
4. Sultan Singh S/o Shri Jagdish Prasad aged about 34
years, resident of Devasar, Billu Bass, Rampura, Distt. Churu,
Rajasthan.
5. Ms. Anjani D/o Shri Nageshwar Prasad aged about 32
years, resident of A-64, R.K. Puram Colony, Khatipura,
Jhotwara, Jaipur, Rajasthan.
6. Edvir Singh S/o Shri Sodan Singh, aged about 31 years,
resident of Korer, Deeg, Distt. Bharatpur, Rajasthan.
7. Anil Kumar Punia S/o Shri Shiv Kumar Punia, aged about
(2 of 46) [CW-13955/2018]
23 years, resident of ward no. 7, Purohitan, Desalsar, Nokha,
Bikaner, Rajasthan.
8. Tara Chand Vyas S/o Shri Moti Lal, aged about 28 years,
resident of Darji, Moh. Post Office Ke Pass, Vill. Gachchhipura,
Teh. Makran, Distt. Nagaur, Rajasthan.
-------Petitioners
Versus
1. State of Rajasthan through its Principle Secretary,
Department of Medical & Health Services, Secretariat, Jaipur.
2. The Joint Secretary to the Government Department of
personnel, Govt. of Rajasthan, Secretariat, Jaipur.
3. The Additional Director (Administration), Medical & Health
Services, Rajasthan, Medical Directorate, Tilak Marg, Jaipur.
-------Respondents
D.B. CIVIL WRIT PETITION NO. 13080/2018
Rajesh Singh S/o Shri Arjun Singh, aged about 32 years,
resident of Village Bhagwanpura, Post Borakhan, Tehsil
Tangarh, Distt. Ajmer (Raj.)
-----Petitioner
Versus
1. State of Rajasthan through Additional Chief
Secretary/Principal Secretary, Medical & Health Department,
Secretariat, Jaipur.
2. Joint Secretary, Department of Personnel (A-Gr-II),
Government of Rajasthan, Secretariat, Jaipur.
3. Director (Public Health), Medical & Health Services,
Swasthya Bhawan, Tilak Marg, Jaipur.
4. Additional Director (Administration), Medical & Health
Services, Swasthya Bhawan, Tilak Marg, Jaipur.
-----------Respondents
D.B. CIVIL WRIT PETITION NO. 13085/2018
1. Prakash Chand Doon S/o Shri Goverdhan Doon aged
about 30 years resident of Ward No. 2, Doono Ki Dhani, Village
Govindpura Basari, Tehsil Shahpura, District Jaipur (Raj.)
2. Hemraj Jangid S/o Shri Gauri Shankar Jangid aged about
24 years resident of Ward No. 11, Khatiyon Ka Mohalla Ka
Padiyawas Kalan, Mojmabad (Dudu), Gadota, District Jaipur
(Raj.)
(3 of 46) [CW-13955/2018]
3. Kishan Lal Yadav S/o Shri Prabhati Lal Yadav aged about
23 years resident of Village & Post Ghinoi, Tehsil Chomu,
District Jaipur (Raj.)
4. Naveen Kumar Sharma S/o Shri Satyanarayan Sharma
aged about 22 years resident of 115/115, Thadi Market,
Agarwal Farm, Mansarovar, Jaipur (Raj.)
5. Tilak Raj Vaishnav S/o Shri Ram Prasad Sharma aged
about 21 years resident of Village Jhalada, Tehsil Phagi, District
Jaipur (Raj.)
6. Rajmal Swami S/o Shri Jagdish Prasad Sharma aged
about 21 years resident of Village Jhalada, Tehsil Phagi, District
Jaipur (Raj.)
7. Rajendra Kumar Kudi S/o Shri Tejpal Kudi aged about 23
years resident of Village Rundal, Via. Moriya, Tehsil Amer,
District Jaipur (Raj.)
---------Petitioners
Versus
1. State of Rajasthan through Principal Secretary, Medical &
Health Services, Govt. Secretariat, Jaipur.
2. The Director, Medical & Health Service, Swasthya Bhawan,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Addl. Director (Admn.), Medica & Health Services,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
4. The Chief Medical & Health Officer, Jaipur-Ist , Jaipur (Raj.)
5. The Chief Medical & Health Officer, Jaipur-2nd , Jaipur
(Raj.)
6. The Superintendent, Pandit Deen Dayal Upadhyaya
Hospital, Jaipur (Gangauri Hospital) Gangauri Bazar, Jaipur
(Raj.)
------------Respondents
D.B. CIVIL WRIT PETITION NO. 13196/2018
1. Babulal S/o Shri Ram Kumar Singh aged about 33 years
resident of Village Thithawatapiran, Biraniyan, Tehsil Fatehpur,
District Sikar (Raj.)
2. Devendra Singh S/o Shri Prittam Singh aged about 34
years resident of Near Gurudwara, Gurunanak Colony, District
Alwar (Raj.)
3. Adarsh Swami S/o Shri Raj Kumar Swami aged about 29
(4 of 46) [CW-13955/2018]
years resident of Behind Ladnun Chungi, Chowki, Ward No. 11,
Sujangarh, Distt. Churu (Raj.)
4. Nortan Meghwal s/o Shri Ganpat Ram aged about 25
years resident of Salasar Road, Chungi, Nake Ke Pass,
Sujangarh Distt. Churu (Raj.)
5. Tilok Chand Regar S/o Shri Narayan Ram aged about 25
years resident of Regar Basti, Ward No. 32, Sujangarh, Distt.
Churu (Raj.)
6. Sunil Kumar Nai S/o Shri Dulichand Nai aged about 38
years resident of Gogamari Bass, Ward No. 19, Sujangarh
Distt. Churu (Raj.)
7. Mohd. Rashid S/o Shri Altaf Husain aged about 30 years
resident of Behind Rajaji Ki Kothi, Ward No. 7, Sujangarh Distt.
Churu (Raj.)
--------------Petitioners
Versus
1. State of Rajasthan through Principal Secretary, Medical &
Health Services, Govt. Secretariat, Jaipur.
2. The Director, Medical & Health Service, Swasthya Bhawan,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Addl. Director (Admn.) Medical & Health Services,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
4. The Director Rajasthan State AIDS Control Society,
Swasthya Bhawan, Tilak Marg, Jaipur (Raj.)
5. The Chief Medical & Health Officer, Bikaner (Raj.)
6. The Chief Medical & Health Officer, Churu (Raj.)
7. The Principal Medical Officer, Alwar (Raj.)
8. The Principal Medical Officer, Sb. Govt. Hospital Sujangar,
District Churu (Raj.)
----------Respondents
D.B. CIVIL WRIT PETITION NO. 13295/2018
1. Mukesh Kumar Khati S/o Shri Devi Lal aged about 27
years resident of Village Doriya, Tehsil Shahpura, District
Bhilwara (Raj.)
2. Vikas Sisodiya S/o Shri Trilok Singh Sisodiya aged about
31 years resident of G-126, R.K. Colony, Bhilwara (Raj.)
(5 of 46) [CW-13955/2018]
3. Sharma Mamta Manohar W/o Shri Akhilesh Sharma aged
about 33 years resident of Adarsh Nagar, Kota Road, Gali No.
5, New Sanganer Colony, Bhilwara (Raj.)
4. Reena Banu Pathan W/o Arif Mohammad aged about 26
years resident of Gulzar Nagar, Shivam Vatika Ke Pass, LBS
School Wali Gali, Bhilwara (Raj.)
5. Rajkumar S/o Shri Gopal Singh resident of Mukam Post
Bhadonda Khurd, Via. Islampur, District Jhunjhunu (Raj.)
----------Petitioners
Versus
1. State of Rajasthan through Principal Secretary, Medical &
Health Services, Govt. Secretariat, Jaipur.
2. The Director, Medical & Health Service, Swasthya Bhawan,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Addl. Director (Admn.), Medical & Health Services,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
4. The Chief Medical & Health Officer, Bhilwara (Raj.)
5. The Chief Medical & Health Officer, Jhalawar (Raj.)
6. The Principal Medical Hospital, Mahatma Gandhi Hospital,
Bhilwara (Raj.)
------Respondents
D.B. CIVIL WRIT PETITION NO. 13297/2018
Kamala Devi kudi D/o Shri Hukma Ram Kudi, aged 29 years,
R/o Village Manda Bhopawas Via Kalwar, Tehsil & District Jaipur.
------Petitioner
Versus
1. State of Rajasthan through Chief Secretary, Govt. of
Rajasthan, Government Secretariat, Jaipur (Rajasthan)
2. Principal Secretary, Department of Personnel,
Government of Rajasthan, Government Secretariat, Jaipur.
3. Secretary, Department of Medical & Health, Govt. of
Rajasthan, Govt. Secretariat, Jaipur (Rajasthan)
4. The Additional Director, Medical & Health Services, Tilak
Marg, C-Scheme, Jaipur.
---------Respondents
D.B. CIVIL WRIT PETITION NO. 13298/2018
1. Shahid Hussain S/o- Jakir Hussain, Aged about 24 years,
B/C- Musliam, R/O- Kajiyon Ka Bass, Sojat, Pali, Rajasthan.
2. Sirajuddin momin S/O- Shahabuddin momin, Aged about
33 years, B/C- Musliam, R/O- Madhuban Colony, Housing
(6 of 46) [CW-13955/2018]
Board, basin Ist phase, Jodhpur.
------Petitioners
Versus
1. State of Rajasthan Through its Principal Secretary
Department of Medical And Health Services, Secretary, Jaipur.
2. The Joint Secretary to the Government Department of
Personnel, Govt. of Rajasthan, Secretariat, Jaipur.
3. The Additional Director, (Adminiatration) Medical and
Health Services Rajasthan, Medical Directorate, Tilak Marg,
Jaipur.
--------Respondents
D.B. CIVIL WRIT PETITION NO.13299/2018
1. Rahul Kumar Meena S/o Shri Kailash Chand Meena, aged
about 26 years, By caste Meena, R/o Plot No. 9095, New Loco
Hasanpura-A, Meeno Ka Mohalla, Jaipur (Raj.)
2. Manoj Kumar Meena S/o Shri Jainarain Meena, aged
about 26 years, By caste Meena, R/o Chainpura, Post
Mohanpura, Tehsil Bassi, District Jaipur (Raj.)
3. Ajay Meena S/o Shri Kailash Chand Meena, aged about 27
years, By caste Meena, R/o Dhani Rajolai, Gram Banskho,
Tehsil Bassi, District Jaipur (Raj.)
4. Ramavtar Meena S/o Shri Badrinarain Meena, aged about
29 years, by caste Meena, R/o Tehsil Amer, District Jaipur
(Raj.)
--------Petitioners
Versus
1. The State of Rajasthan Through ACS/Principal Secretary
Medical & Health Department, Secretariat, Jaipur.
2. The Joint Secretary, Department of Personnel (A-Gr-II),
Govt. of Rajasthan, Secretariat, Jaipur.
3. The Director (Public Health) Medical & Health Services,
Swasthiya Bhawan, Tilak Marg, Jaipur.
4. Additional Director (Administration) Medical & Health
Services, Swasthiya Bhawan, Tilak Marg, Jaipur.
--------Respondents
D.B. CIVIL WRIT PETITION NO. 13301/2018
Raja Babu Bairwa S/o Shri Bajrang Lal Bairwa, Aged about 34
years, R/o Village Post Balariya, Tehsil- Chouth Ka Barbara,
District- Sawaimadhopur, Rajasthan.
------Petitioner
Versus
1. State of Rajasthan through Secretary, Department of
Medical and Health Services, Jaipur, Rajasthan.
2. Director, Department of Medical and Health Services,
Jaipur, Rajasthan.
(7 of 46) [CW-13955/2018]
3. Joint Director, Department of Medical and Health Services,
Zone Bharatpur, Rajasthan.
4. Additional Director (Administrative), Department of
Medical and Health Services, Jaipur, Rajasthan.
5. The Chief Medical and Health Officers, District Sawai
Madhopur, Rajasthan.
----------Respondents
D.B. CIVIL WRIT PETITION NO. 13302/2018
Lali Devi Jat D/o Shri Johari Lal Jat, aged 33 years, R/o Village
Fagoriawala Post Thikariya, Tehsil Sanganer, District Jaipur.
-----Petitioner
Versus
1. State of Rajasthan through Chief Secretary, Govt. of
Rajasthan, Government Secretariat, Jaipur (Rajasthan)
2. Principal Secretary, Department of Personnel,
Government of Rajasthan, Government Secretariat, Jaipur.
3. Secretary, Department of Medical & Health, Govt. of
Rajasthan, Govt. Secretariat, Jaipur (Rajasthan)
4. The Additional Director, Medical, Health Services, Tilak
Marg, C-Scheme, Jaipur.
-----Respondents
D.B. CIVIL WRIT PETITION NO. 13303/2018
1. Ramveer S/o Shri Bhagwan Singh, aged about 39 Years,
B/C Jat (OBC), R/o Village Webar, Post Halena, Tehsil Wair,
District Bharatpur.
2. Dharmendra Kumar S/o Shri Devi Singh, aged about 26
years, B/c Saini (OBC) R/o Malipura, Post Sewar, Tehsil &
District Bharatpur (Raj.)
3. Manoj Kumar Sharma s/o Shri Brijmohan Sharma, aged
about 26 years, B/c Brahman, R/o V & P Kherli, Tehsil
Kathumar, District Alwar.
4. Arvind Gujrati S/o Shri Roopshankar Bhatt, aged about 27
years, B/c Brahman, R/o Karauli District Karauli.
5. Rahul Kumar s/o Shri Prakash Singh, aged about 23
years, B/C Jat (OBC), R/o Village Lalpur, Post Unch, Tehsil
Nandbai, District Bharatpur.
6. Ganesha Ram Kumhar S/o Mukanaram Kumhar, aged
about 35 years, B/C Kumhar(OBC), R/o Murdakia, Post Salasar,
District Churu.
7. Sunil Kumar s/o Shri Prabhati Lal, aged about 30 Years,
B/c Mali(OBC), R/o VPO & Tehsil Deeg, District Bharatpur.
8. Pradeep Kumar Dhaka S/o Shri Gopi Ballabh, aged about
29 years, B/C Jat (OBC), R/o Village & Post Taraj, Tehsil
Khanpur, District Jhalawar.
9. Murari Lal S/o Shri Raghuveer Singh, aged about 23
years, B/c Lodha (OBC), R/o VPO Kuchawati, Tehsil Deeg,
District Bharatpur.
(8 of 46) [CW-13955/2018]
10. Mahaveer Pushpad s/o Shri Chunni Lal Pushpad, aged
about 31 years, B/c Saini (OBC), R/o V & P Talda, Tehsil
Govindgarh, District Alwar.
-------Petitioners
Versus
1. The State of Rajasthan Through ACS/Principal Secretary
Medical & Health Department, Secretariat, Jaipur.
2. The Joint Secretary, Department of Personnel (A-Gr-II),
Govt. of Rajasthan, Secretariat, Jaipur.
3. The Director (Public Health) Medical & Health Services,
Swasthiya Bhawan, Tilak Marg, Jaipur.
4. Additional Director (Administration ) Medical & Health
Services, Swasthiya Bhawan, Tilak Marg, Jaipur.
---------Respondents
D.B. CIVIL WRIT PETITION NO. 13305/2018
1. Arjun Lal Jat S/o Shri Baluram Jat aged about 29 years,
resident of Dev Nagar, Tehsil Phagi, Distt. Jaipur, Rajasthan.
2. Udaybhan S/o Shri Sherpal Singh aged about 25 years,
resident of Malah, Bharatpur, Rajasthan.
3. Hemant Rawal S/o Shri Bupendra Rawal aged about 28
years, resident of 210, Karji nai abadi, near hanuman mandir,
Barodia, Banswara, Rajasthan.
4. Jitendra S/o Shri Dali Chand aged about 34 years,
resident of Vill. & Post Nawagaon, Banswara, Rajasthan.
5. Surendra Kumar Sharma S/o Shri Dhhana Lal Sharam,
aged about 30 years, resident of 366, Bus Stand par, Jhirana,
Tehsil Pipalu, Tonk, Rajasthan.
6. Rakesh Kumar S/o Shri Mahipal Singh, aged about 35
years, resident of Murot, Islampur, Jhunjhunu, Rajasthan.
7. Mahendra Kumar Sharma s/o Shri Murli Ram Sharma,
aged about 26 years, resident of Dhaital, Bhandoli, Alwar,
Rajasthan.
8. Subhash Chandra Yadav S/o Shri Chailu Ram Yadav, aged
about 42 years, Resident of Hajnaka, Alwar, Rajasthan.
9. Satyapal Singh S/o Shri Kishan Singh Rathor, aged about
23 years, resident of Rajputo Ka Mohalla, Hamirpur, Sikar,
Rajasthan.
(9 of 46) [CW-13955/2018]
10. Yogesh Kumar Sharma S/o Shri Hari Vallabh Sharma,
aged about 31 years, resident of 12, Behind Sichai Vibhag,
Bhairav Nagar, Gangapur, Bhilwara, Rajasthan.
11. Vishnu Dutt Sharma S/o Shri Heera Lal Sharma, aged
about 36 years, resident of VPO Bari, Bijaynagar, Baral-2,
Ajmer, Rajasthan.
12. Yakoob Mohammed S/o Shri Chand Mohammad, aged
about 33 years, R/o Post Kaniya, Gagera, Bhilwara, Rajasthan.
----Petitioners
Versus
1. State of Rajasthan through its Principle Secretary,
department of Medical & Health Services, Secretariat, Jaipur.
2. The Joint Secretary to the Government Department of
Personnel, Govt. of Rajasthan, Secretariat, Jaipur.
3. The Additional Director (Administration), Medical & Health
Services, Rajasthan, Medical Directorate, Tilak Marg, Jaipur.
----Respondents
D.B. CIVIL WRIT PETITION NO. 13307/2018
1. Mohammad Faiz s/o Mushtaq Ahmed, Aged 24 yrs., R/o
6E6, Vigyan Nagar, Vistar Yojna, Kota.
2. Abhishek Suman s/o Sh. Ramgopal Suman, Age 20 yrs.,
R/o Ward No. 09, Hanumantkheda, Kota.
3. Shailendra Rai s/o Sh. Ramnarayan Rai, Age 32 yrs., R/o
2 G 13 Rajasthan Housing Board Colony, Kunhadi, Kota.
4. Arvindra Kumar S/o Kunwar Singh, Aged 26 yrs., R/o
Buddha Bheem Nagar, Dibiyapur, Auraiya (U.P.)
Versus
1. State of Rajasthan through Principal Secretary,
Department of Medical and Health Services, Government
Secretariat, Jaipur.
2. State of Rajasthan through the Joing Secretary to the
Government, Department of Personnel, Government of
Rajasthan, Govt. Secretariat, Jaipur.
3. The Addl. Director (Admn.), Medical and Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
----Respondents
D.B. CIVIL WRIT PETITION NO. 13356/2018
(10 of 46) [CW-13955/2018]
1. Heera Ram Sinwar S/o Lal Chand Sinwar, aged about 28
years, R/o VPO Manaparsar, Post Tolasar, Tehsil Sardar Sahar,
District Churu, Rajasthan.
2. Deshraj Gurjar S/o Hariram Gurjar, aged about 27 years,
R/o Village Jhagdet Kalan, Tehsil Bansur, District Alwar,
Rajasthan.
3. Ramavtar Gurjar S/o Bhikha Ram Gurjar, aged about 25
years, R/o Village Saradhana Ki Dhani (Surjanpura), Tehsil
Thanagazi, District Alwar, Rajasthan.
4. Shyam Sunder S/o Jagdeesh Prasad, R/o Ward No. 26,
Surya Nagar, Hanumangarh Town, Hanumangarh, Rajasthan.
---------Petitioners.
Versus
1. State of Rajasthan through Principal Secretary,
Department of Medical and Health Services, Government
Secretariat, Jaipur.
2. State of Rajasthan through the Joint Secretary to the
Government, Department of Personnel, Government of
Rajasthan, Govt. Secretariat, Jaipur.
3. The Addl. Director (Admn.), Medical and Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
---Respondents
D.B. CIVIL WRIT PETITION NO. 13371/2018
1. Anil Kumar Punia S/o Shiv Kumar Punia, aged about 23
years, R/o VPO Desalsar, Tehsil Nokha, District Bikaner,
Rajasthan.
2. Kuldeep Gour S/o Dhanraj Gour, aged about 26 years, R/o
VPO Nanawata, Tehsil Atru, District Baran, Rajasthan.
3. Sanjay Mehta S/o Jai Govind Mehta, aged about 23 years,
R/o Village Gadreta, Post Samraniya, Tehsil Shahbad, District
Baran, Rajasthan.
4. Jitendra Joshi S/o Gouri Shankar Joshi, aged about 35
years, R/o D-166, Murlidhar Vyas Nagar, Bikaner, Rajasthan.
5. Manoj Kalla S/o Sh. Ram Kumar Kalla, aged about 36
years, R/o Biyani Chowk, Bikaner, Rajasthan.
6. Jyotindra Chhangani S/o Rameshwar Prasad Chhangani,
aged about 27 years, R/o Brhampuri Chock, Near Hanuman
Temple, Station Road, Bikaner, Rajasthan.
-----Petitioners.
(11 of 46) [CW-13955/2018]
Versus
1. State of Rajasthan through Principal Secretary,
Department of Medical and Health Services, Government
Secretariat, Jaipur.
2. State of Rajasthan through the Joint Secretary to the
Government, Department of Personnel, Government of
Rajasthan, Govt. Secretariat, Jaipur.
3. The Addl. Director (Admn.), Medical and Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
----Respondents
D.B. CIVIL WRIT PETITION NO. 13372/2018
1. Ashish Dayama S/o Rajendra Dayama, aged about 23
years, R/o 166, Bhati Darwaja, Gangdhar, Tehsil Gangdhar,
District Jhalawar, Rajasthan.
2. Bheru Singh S/o Funde Singh, aged about 24 years, R/o
Rajput Mohalla, Jamanuniya, Tehsil Gangdhar, District Jhalawar,
Rajasthan.
3. Ishwar Singh S/o Bane Singh, aged about 23 years, R/o
Mandir Ke Pass, Jamuniya, Tehsil Gangdhar, District Jhalawar,
Rajasthan.
4. Govind Singh S/o Devi Singh, aged about 33 years, R/o
Rajput Mohalla, Jamanuniya, Tehsil Gangdhar, District Jhalawar,
Rajasthan.
5. Shyam Singh S/o Kalu Singh, aged about 23 years, R/o
Guradiya Kala, Tehsil Pachpahar, District Jhalawar, Rajasthan.
6. Shyam Lal Mehar S/o Bheru Lal Mehar, aged about 24
years, R/o VPO Kundla, Tehsil Gangdhar, District Jhalawar,
Rajasthan.
--------Petitioners
Versus
1. State of Rajasthan through Principal Secretary,
Department of Medical and Health Services, Government
Secretariat, Jaipur.
2. State of Rajasthan through the Joint Secretary to the
Government, Department of Personnel, Government of
Rajasthan, Govt. Secretariat, Jaipur.
3. The Addl. Director (Admn.), Medical and Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
(12 of 46) [CW-13955/2018]
-----Respondents
D.B. CIVIL WRIT PETITION NO. 13384/2018
1. Manoj Pandey S/o Shri Radheshyam Pandey, aged about
30 Years, R/o Near Post Office, Bhusawar, District Bharatpur.
2. Pawan Kumar Soni S/o Shri Sitaram Soni, aged about 28
years, R/o Kanungo Mohalla, Bhusawar, District Bharatpur.
3. Mahesh Chand S/o Shri Suresh Chand, aged about 30
years, R/o Webar, Post Halena, Tehsil Weir, District Bharatpur.
4. Devesh Sharma s/o Shri Mahesh Chand Sharma, aged
about 28 years, R/o Purani Sabji Mandi, Bhusawar, District
Bharatpur.
5. Chandrabhan Arora S/o Shri Tilaram Arora, aged about 33
years, r/o Purani Anaj Mandi, Bhusawar, District Bharatpur.
6. Balraj Singh Saini S/o Shri Arjun Singh Saini, aged about
31 years, R/o V & P Ballabhgarh, Tehsil Bhusawar, District
Bharatpur.
7. Deepak Sharma S/o Shri Vishnu Bhagawan Sharma, aged
about 30 years, C/o Kishori Kalra, Nai Devi Ji Ka Mandir,
Julhapada, Bhusawar, District Bharatpur.
8. Sushi Ram Dhakad S/o Shri Madholal Dhakad, aged about
39 years, R/o Village Bada Nangla, Etamra, Post Chaitoli, Tehsil
Bhusawar District Bharatpur.
9. Dinesh Chand Saini S/o Shri Rambharosi Saini, aged
about 30 years, R/o Khora, Post Naroli, Bhusawar, District
Bharatpur.
10. Monu Singh S/o Shri Jagdish Singh, aged about 30 years,
R/o Village Sarsena, Bhusawar District Bharatpur.
------Petitioners
Versus
1. The State of Rajasthan Through ACS/Principal Secretary
Medical & Health Department, Secretariat, Jaipur.
2. The Joint Secretary, Department of Personnel (A-Gr-II),
Govt. of Rajasthan, Secretariat, Jaipur.
3. The Director (Public Health) Medical & Health Services,
Swasthiya Bhawan, Tilak Marg, Jaipur.
4. Additional Director (Administration) Medical & Health
Services, Swasthiya Bhawan, Tilak Marg, Jaipur.
(13 of 46) [CW-13955/2018]
-------Respondents
D.B. CIVIL WRIT PETITION NO. 13417/2018
1. Sunita Suman W/o Rambabu, D/o Ram Kumar Suman,
aged 32 yrs., R/o Near Govt. School, Balakund, Kota.
2. Gajendra Kumar S/o Bachchu Singh, aged 27 yrs., R/o
Sarvoday Nagar, District Bharatpur.
----------Petitioners
Versus
1. State of Rajasthan through Principal Secretary,
Department of Medical and Health Services, Government
Secretariat, Jaipur.
2. State of Rajasthan through the Joint Secretary to the
Government, Department of Personnel, Government of
Rajasthan, Govt. Secretariat, Jaipur.
3. The Addl. Director (Admn.), Medical and Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
-----Respondents
D.B. CIVIL WRIT PETITION NO. 13463/2018
1. Renu Chouhan D/o Hari Singh Chouhan W/o Rajendra
Singh, aged 35 yrs., R/o KR-209/10, M.B.S. Campus, Hospital
Premise, Nayapura, Kota.
2. Rakesh Choudhary S/o Hoshiyar Singh, aged 24 yrs., R/o
VPO Lohasana Bara, District Churu.
3. Praveen Kumar S/o Mulchand Tetarwal, aged 34 yrs., R/o
VPO Lohasana Bara, District Churu.
4. Vijay Kumar S/o Sultan Singh, aged 24 yrs., R/o Village &
Post Dhani Ranwa, Dhudhuwa, Khara, District Churu.
------Petitioners
Versus
1. State of Rajasthan through Principal Secretary,
Department of Medical and Health Services, Government
Secretariat, Jaipur.
2. State of Rajasthan through the Joint Secretary to the
Government, Department of Personnel, Government of
Rajasthan, Govt. Secretariat, Jaipur.
3. The Addl. Director (Admn.), Medical and Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
(14 of 46) [CW-13955/2018]
-------Respondents
D.B. CIVIL WRIT PETITION NO. 13502/2018
1. Pradeep Kumar S/o Shri Suresh Chandra aged about 27
years resident of 299, Menar nim ka Chora, Tehsil-Vallabh
Nagar, Dist. Udaipur (Raj.)
2. Mrs. Meena Lohar W/o Shri Yashwant Lohar aged about
25 years, resident of 414, Charbhuja Mandir Ke Pas, Modi,
Tehsil-Vallabh Nagar, Dist. Udiapur (Raj.)
3. Surendra Singh S/o Shri Ramswaroop aged about 35
years resident of Goga Medi Ke pass, Lalpur, Ward No. 5,
Gandheli, Hanumangarh (Raj.)
------Petitioners
Versus
1. State of Rajasthan through Principal Secretary, Medical &
Health Services, Govt. Secretariat, Jaipur.
2. The Director, Medical & Health Service, Swasthya Bhawan,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Addl. Director (Admn.), Medical & Health Services,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
-------Respondents
D.B. CIVIL WRIT PETITION NO. 13561/2018
1. Munna Ram S/o Hema Ram, aged about 24 years, R/o
Aakla, Tehsil Khinwsar, District Nagaur, Rajasthan.
2. Bhanwar Singh S/o Bhom Singh, aged about 38 years,
R/o Karni Colony, Sandu Bhawan Ke Piche, Nagaur, Rajasthan.
3. Poker Mal S/o Harji Ram, aged about 28 years, R/o VPO
Beri Kala, Tehsil Deedwana, District Nagaur, Rajasthan.
------Petitioners
Versus
1. State of Rajasthan through Principal Secretary,
Department of medical and health Services, Government
Secretariat, Jaipur.
2. State of Rajasthan through the Joint Secretary to the
Government, Department of Personnel, Government of
Rajasthan, Govt. Secretariat, Jaipur.
3. The Addl. Director (Admn.), Medical and Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
(15 of 46) [CW-13955/2018]
-----Respondents
D.B. CIVIL WRIT PETITION NO. 13565/2018
Narayan Singh Parmar S/o Bhikha Ram Parmar, aged 37 yrs.,
R/o Gaytri Chok, Dhani Bazar, Barmer (Raj.)
--------Petitioner
Versus
1. State of Rajasthan through Principal Secretary,
Department of Medical and Health Services, Government
Secretariat, Jaipur.
2. State of Rajasthan through the Joint Secretary to the
Government, Department of Personnel, Government of
Rajasthan, Govt. Secretariat, Jaipur.
3. The Addl. Director (Admn.), Medical and Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
------Respondents
D.B. CIVIL WRIT PETITION NO. 13566/2018
Navneet Kumar S/o Shri Madan Lal, Aged About 24 Years, B/C
Prjapati, R/O-Ward No. 17 Indira Colony, Behror Alwar,
Rajasthan.
------Petitioner
Versus
1. State of Rajasthan Through Its Principal Secretary
Department of Medical and Health Services, Secretary, Jaipur.
2. The Joint Secretary To the Government Department of
Personnel, Govt. of Rajasthan, Secretariat, Jaipur.
3. The Additional Director, (Administration) Medical and
Health Services Rajasthan, Medical Directorate, Tilak Nagar,
Jaipur.
---------Respondents
D.B. CIVIL WRIT PETITION NO. 13583/2018
1. Mahesh Kumar Saini S/o Kanhaiya Lal Saini, aged about
32 years, R/o Village Laxmipura, Post Jatwara, Tehsil Bassi,
District Jaipur, Rajasthan.
2. Rakesh Kumar Sharma S/o Bhanwar Lal Sharma, R/o
Village Malawala, Post Indergarh, Tehsil Jamwaramgarh,
District Jaipur, Rajasthan.
3. Rakesh Sharma S/o Radhey Shyam Sharma, R/o 201,
(16 of 46) [CW-13955/2018]
Nirman Nagar, AB, DCM, Vivekanand Marg, Ajmer Road, Shyam
Nagar, Jaipur, Rajasthan.
4. Rajesh Kumar S/o Bhagwan Singh, R/o Mirja Thok, Baroli
Choth, Deeg, Bharatpur, Rajasthan.
5. Hari Singh Rathore S/o Rajendra Singh Rathore, R/o
Dhani Moti Singh, Tehsil Tara Nagar, District Churu, Rajasthan.
6. Gouri Shankar S/o Ranjeet Singh, R/o Tara Nagar, Churu,
Rajasthan.
7. Divanshu Jain S/o Rajmal Jain, R/o Punjpur, Dungarpur,
Rajasthan.
--------Petitioners
Versus
1. State of Rajasthan through Principal Secretary,
Department of Medical and Health Services, Government
Secretariat, Jaipur.
2. State of Rajasthan through the Joint Secretary to the
Government, Department of Personnel, Government of
Rajasthan, Govt. Secretariat, Jaipur.
3. The Addl. Director (Admn.), Medical and Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
------Respondents
D.B. CIVIL WRIT PETITION NO. 13637/2018
1. Sitaram Jaat S/o. Shri Ratan lal Jaat, aged about 24
years, Resident of V/P. Maroth, Tehsil- Nava, District- Nagaur,
(Raj.) Presently working on the post of Lab Assistant CHC
Nagaur.
2. Mahendra Singh S/o. Sugan Singh Aged about 27 years,
Resident of Nava Ward No.2, District- Nagaur, Presently
working on the post of Lab Helper CHC Nava.
3. Gograj Jat S/o. Shri Padmaram Jat, aged about 28 years,
Resident of Nayabass, Minda, Tehsil-Nava, District Nagaur,
Presently working on the post of Lab Assistant CHC Nagaur.
4. Rajuram S/o. Tejaram Aged about 26 years, Resident of
V/P. Maroth, Tehsil- Nava, District- Nagaur,(Raj.) Presently
working on the post of Lab Assistant CHC Nagaur.
-----Petitioners
Versus
1. State of Rajasthan, through its Principle Secretary
Department of Medical and Health Service Secretariat Jaipur.
(17 of 46) [CW-13955/2018]
2. The Joint Secretary Department of Personal, Govt. of
Rajasthan, Secretariat, Jaipur.
3. The Additional Director, Administration Department of
Medical and Health Service Secretariat Jaipur Rajasthan
Medical Directorate Tilak Marg, Jaipur.
-----Respondents
D.B. CIVIL WRIT PETITION NO. 13653/2018
1. Ashok Kumar Choubisa S/o Shri Ratan Lal Choubisa, aged
about 35 years, resident of Brahmin Mohalla, Karawali, Udaipur
(Raj.)
2. Niranjan Choubisa S/o Shri Ratan Lal Choubisa, aged
about 37 years, resident of VPO Orwadiya, Tehsil Sallumber,
District Udaipur (Raj.)
----Petitioners
Versus
1. State of Rajasthan through Principal Secretary, Medical &
Health Services, Govt. Secretariat, Jaipur.
2. The Director, Medical & Health Service, Swasthya Bhawan,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Addl. Director (Admn.), Medical & Health Services,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
------Respondents
D.B. CIVIL WRIT PETITION NO. 13724/2018
1. Nirmla Verma D/o Bachhraj Verma, aged about 35 years,
R/o Near P.C.B. School Ke Samne, Ward No. 19, Sujangarh,
Churu, Rajasthan.
2. Shrawan Singh Chauhan S/o Jagmal Singh Chauhan,
aged about 35 years, R/o Shri Sohan Singh Dhadhal, Near
Sadhu Bhawan, Shani Mandir Gali, Chhapar, Sujangarh, Churu,
Rajasthan.
3. Rajaram Swami S/o Ramniwas Swami, aged about 28
years, R/o Village Mundra, Tehsil Sujangarh, District Churu,
Rajasthan.
4. Jaswant Singh Tanwar S/o Madhu Singh Tanwar, aged
about 23 years, R/o VPO Badhsar, Tehsil Badhsar, District
Churu, Rajasthan.
5. Azruddin S/o Badruddin, aged about 23 years, R/o
Rachiplya, Post Atun Kalan, District Sawaimadhopur, Rajasthan.
---Petitioners
(18 of 46) [CW-13955/2018]
Versus
1. State of Rajasthan through Principal Secretary,
Department of Medical and Health Services, Government
Secretariat, Jaipur.
2. State of Rajasthan through the Joint Secretary to the
Government, Department of Personnel, Government of
Rajasthan, Secretariat, Jaipur.
3. The Addl. Director (Admn.), Medical and Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
------Respondents
D.B. CIVIL WRIT PETITION NO. 13761/2018
1. Ramotar Saini Son of Shri Girraj Prasad Saini, aged about
22 years, by caste Mali, Resident of Satna, Alwar (Raj.)
2. Mahipal Singh Rathore Son of Shri Tan Singh Rathore,
aged about 20 years, by caste Rathore, Resident of Khara
Rathoran Ramsar, Barmer (Raj.)
3. Yogendra Kumar Sharma Son of Shri Nand Kishore
Sharma, By caste Brahmin, Resident of Village & Post Khanwa,
Tehsil Rooopbas, District Bharatpur (Raj.)
4. Dhanee Daughter of Shri Chetan Ram, aged about 28
years, by caste Jat, Resident of Panniyon Ka Tala, Tanatara,
Barmer (Raj.)
5. Surendra Singh son of Shri Ram Singh, aged about 30
years, by caste Rajput, Resident of Tansingh Circle,
Sardarpura, Barmer (Raj.)
6. Prahlad Ram Son of Shri Moti Ram, aged about 29 years,
by caste Jat, Resident of Keetpala, Post Jageer, Tehsil
Pachpadra, District Barmer (Raj.)
7. Narayan Singh Parmar Son of Shri Bhikha Ram Parmar,
aged about 31 years, by caste Meghmal, Resident of Gagatri
Chowk, Dhani Bazar, Barmer (Raj.)
8. Mahender Mourya Son of Shri Mishri Mal Mourya, aged
about 38 years, by caste Mourya, Resident of Hanuman Mandir
Ke Pass, Barmer, (Raj.)
-----Petitioners
Versus
1. State of Rajasthan through the Principal Secretary,
Medical and Health Department, Govt. Secretariat, Jaipur
(Raj.)
(19 of 46) [CW-13955/2018]
2. The Joint Secretary to the Government, Department of
Personnel, Govt. Secretariat, Jaipur (Raj.)
3. The Additional Director, Medical and Health Services,
Govt. of Raj., Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur
(Raj.)
------Non Petitioners
D.B. CIVIL WRIT PETITION NO. 13762/2018
1. Hemant Kumar Sharma S/o Debendra Sharma Age 25
years R/o Mahadev Gali Bayana District Bharatpur.
2. Pradeep Sharma S/o Ghanshyam Kumar Sharma R/o
Chitamtila Bayana District Bharatpur.
------Petitioners
Versus
1. State of Rajasthan through Secretary, Department of
Medical and Health Services, Jaipur, Rajasthan.
2. Director, Department of Medical and Health Services,
Jaipur, Rajasthan.
3. Joint Director, Department of Medical and health Services,
Zone Bharatpur, Rajasthan.
4. Additional Director (Administrative), Department of
Medical and Health Services, Jaipur, Rajasthan.
5. The Chief Medical and Health Officers, District Bharatpur,
Rajasthan.
-----------Respondents
D.B. CIVIL WRIT PETITION NO. 13763/2018
1. Suraj Bhan Singh S/o Bhikki Singh Age 38 years Resident
of Village Bhrawli Tehsil Roopwas District Bharatpur
(Rajasthan)
2. Laxminaryan S/o Mishri Lal Resident of Village Post
Baroda Tehsil Bayana District Bharatpur(Rajasthan)
3. Brijesh Kumar Singh S/o Chander Bhan Singh Resident of
Bhrawali Tesil Roopwas District Bharatpur (Rajasthan)
------Petitioners
Versus
1. State of Rajasthan through Secretary, Department of
Medical and Health Services, Jaipur, Rajasthan.
(20 of 46) [CW-13955/2018]
2. Director, Department of Medical and Health Services,
Zone Bharatpur, Rajasthan.
3. Joint Director, Department of Medical and Health Services,
Zone Bharatpur, Rajasthan.
4. Additional Director (Administrative), Department of
Medical and Health Services, Jaipur, Rajasthan.
5. The Chief Medical and Health Officers, District Bharatpur,
Rajasthan.
------Respondents
D.B. CIVIL WRIT PETITION NO. 13766/2018
1. Sohan Singh S/o Santosi Lal Age About 45 years Resident
of Village Vair District Bharatpur (Rajasthan) (Category SC)
2. Narendra Singh S/o Bahuder Singh Resident of
Mundiyawas Tehsil Vair District Bharatpur (Rajasthan)
3. Manoj Kumar Bairwa S/o Chunni Lal Bairwa Resident of
Village Veerpur Tehsil Khandar District Swaimadhopur
(Rajasthan)
-----Petitioners
Versus
1. State of Rajasthan through Secretary, Department of
Medical and Health Services, Jaipur, Rajasthan.
2. Director, Department of Medical and Health Services,
Jaipur, Rajasthan.
3. Joint Director, Department of Medical and Health Services,
Zone Bharatpur, Rajasthan.
4. Joint Director, Department of Medical and health Services,
Zone Jaipur, Rajasthan.
5. Additional Director (Administrative), Department of
Medical and Health Services, Jaipur, Rajasthan.
6. The Chief Medical and Health Officers, District Bharatpur,
Rajasthan.
7. The Chief Medical and Health Officer Jaipur Ist, District
Swaimadhopur, Rajasthan.
------Respondents
D.B. CIVIL WRIT PETITION NO. 13770/2018
Bhagvana Ram Son of Shri Ruganath Ram, aged about 23
(21 of 46) [CW-13955/2018]
years, by caste Kalvi, Resident of Village Lal Nagar, Post
Vichhvadi, Tehsil Sanchori, District Jalore (Raj.)
-----Petitioner
Versus
1. State of Rajasthan through the Principal Secretary,
Medical and health Department, Govt. Secretariat, Jaipur (Raj.)
2. The Joint Secretary to the Government, Department of
Personnel, Govt. Secretariat, Jaipur (Raj.).
3. The Additional Director, Medical and Health Services,
Govt. of Raj., Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur
(Raj.)
-----Non Petitioners
D.B. CIVIL WRIT PETITION NO. 13803/2018
1. Jitendra Kumar Ghosliya S/o Sunder Singh Ghosliya aged
about 21 years, r/o Ward No. 03, Mahar Khurd, Gram
Pramanpura, Gulab Bari, Tehsil Shahpura, Jaipur (Raj.)
2. Mangal Chand Sharma S/o Saidhu Ram Sharma aged
about 26 years, Resident of Village Sabalpura, Post Ghinoi, Via
Kaladera, Tehsil Chomun, District Jaipur (Raj.)
-------Petitioners
Versus
1. State of Rajasthan through Principal Secretary,
Department of Medical and Health Services, Government
Secretariat, Jaipur.
2. State of Rajasthan through the Joint Secretary to the
Governemtn, Department of Personnel, Government of
Rajasthan, Govt. Secretariat, Jaipur.
3. The Addl. Director (Admn.), Medical and Health Services,
Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
----Respondents
D.B. CIVIL WRIT PETITION NO. 13816/2018
Kishan Chahar S/o Shri Girdhari Chahar aged about 24 years
resident of Village Rampura, Tehsil Shahpura, District Jaipur
(Raj.)
-------Petitioner
Versus
1. State of Rajasthan through Principal Secretary, Medical &
Health Services, Govt. Secretariat, Jaipur.
(22 of 46) [CW-13955/2018]
2. The Director, Medical & Health Service, Swasthya Bhawan,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Addl. Director (Admn.), Medical & Health Sevices,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
4. The Chief Medical & Health Officer, Jaipur-Ist, Jaipur (Raj.)
5. The Chief Medical & Health Officer, Jaipur-2nd, Jaipur
(Raj.)
------Respondents
D.B. CIVIL WRIT PETITION NO. 13820/2018
Sushil Kumar Sharma S/o Shri Toriram Sharma aged about 40
years resident of 2-O-15, Old Housing Board Colony, Banswara
(Raj.)
-------Petitioner
Versus
1. State of Rajasthan through Principal Secretary, Medical &
Health Services, Govt. Secretariat, Jaipur.
2. The Director, Medical & Health Service, Swasthya Bhawan,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Addl. Director (Admn.), Medical & Health Services,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
4. The Chief Medical & Health Officer, Banswara (Raj.)
-------Respondents
D.B. CIVIL WRIT PETITION NO. 13862/2018
Gaurav Kumar Son of Shri Gujar Mal Kirad, aged about 24
years, by caste Khatik, Resident of Village & Post Kathumar,
District Alwar (Raj.)
------Petitioner
Versus
1. State of Rajasthan through the Principal Secretary,
Medical and Health Department, Govt. Secretariat, Jaipur
(Raj.).
2. The Joint Secretary to the Government, Department of
Personnel, Govt. Secretariat, Jaipur (Raj.)
3. The Additional Director, Medical and Health Services,
Govt. of Raj., Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur
(Raj.)
(23 of 46) [CW-13955/2018]
--------Non Petitioners
D.B. CIVIL WRIT PETITION NO. 13938/2018
1. Irfan Rangrej Son of Shri Noor Mohammad Rangrej, aged
about 24 years, by caste Muslim, Resident of Chakwada, Tehsil
Phagi, District Jaipur (Raj.)
2. Mohammad Mohsin Son of Shri Mohammad Salim, by
caste Muslim, Resident of Shahpura, District Bhilwara (Raj.)
3. Ramraj Kharra Son of Shri Ganesh Kharra, Resident of
Dadiya, Tehsil Arrai, District Ajmer (Raj.)
-----Petitioners
Versus
1. State of Rajasthan through the Principal Secretary,
Medical and Health Department, Govt. Secretariat, Jaipur
(Raj.)
2. The Joint Secretary to the Government, Department of
Personnel, Govt. Secretariat, Jaipur (Raj.)
3. The Additional Director, Medical and Health Services,
Govt. of Raj., Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur
(Raj.)
-------Non Petitioners
D.B. CIVIL WRIT PETITION NO. 13964/2018
1. Rajaram Suman Son of Shri Hajari Lal Suman, aged about
33 years, by caste Suman, Resident of Village Niyamatpur, Post
Bapcha, Tehsil Chhabra, District Baran (Raj.)
2. Dhanraj Banjara Son of Shri Mathura Lal Banjara,
Resident of Village & Post Badgaon, Tehsil Anta, District Baran
(Raj.)
3. Nawal Kishore Galav Son of Shri Goverdhan Lal Galav,
Resident of Village Mundla, Post Halakna, Tehsil Chhabra,
District Baran (Raj.)
4. Soma Lal Damor Son of Shri Ratan Lal Damor, Resident of
Village & Post Dhanora, Tehsil Chikla, District Dungarpur (Raj.)
5. Nikhil Kumar Son of Shri Rajesh Gharu, Resident of Near
Satyanarayan Mandi, Railway Loco Colony, Samdadi, District
Barmer (Raj.)
6. Rakesh Kumar Meena Son of Shri Kailash Chand Meena,
Resident of Village Kokai, Post Kotdi, Tehsil Chhabra, District
(24 of 46) [CW-13955/2018]
Baran (Raj.)
7. Yashasvi Dave Son of Shri Jai Shankar Dave, Resident of
Village Azna, Tehsil Gadhi, District Banswara (Raj.)
8. Dharmendra Son of Shri Harchand Ram, Resident of
Village & Post Indra Nagar, Tehsil Bhaniyana, District Jaisalmer
(Raj.)
9. Kanhaiya Lal Son of Shri Gobri Lal, Resident of Village
Phusra, Post Gajanpura, Tehsil & District Baran (Raj.)
10. Divyanshu Jain Son of Shri Rajmal Jain, Resident of
Village & Post Punjpur, Tehsil Aaspur, District Dungarpur (Raj.)
11. Abdul Rahim Son of Shri Ramjan, Resident of Ward No.
02, Kalanjo Ka Bas, Gomath, District Jaisalmer (Raj.)
12. Abdul Majid son of Shri Rahmattlah, Resident of Kalon Ka
Bas, Gomath, District Jaiselmer (Raj.)
13. Mohammad Amin Son of Shri Rahamtulla, Resident of
Kalon Ka Bas, Gomath, District Jaiselmer (Raj.)
-------Petitioners
Versus
1. State of Rajasthan through the Principal Secretary,
Medical and Health Department, Govt. Secretariat, Jaipur
(Raj.)
2. The Joint Secretary to the Government, Department of
Personnel, Govt. Secretariat, Jaipur (Raj.)
3. The Additional Director, Medical and Health Services,
Govt. of Raj., Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur
(Raj.)
Petitioners
D.B. CIVIL WRIT PETITION NO. 13970/2018
1. Madhuram Kumar Son of Shri Posaram, aged about 29
years, Resident of Village & Post Kivarli, Tehsil Aburoad, District
Sirohi (Raj.)
2. Bharat Bansad Son of Shri Nathu Bansad, Resident of
behind old Hospital, Banswadwara Dara, Dungarpur (Raj.)
--------Petitioners
Versus
1. State of Rajasthan through the Principal Secretary,
Medical and Health Department, Govt. Secretariat, Jaipur
(25 of 46) [CW-13955/2018]
(Raj.)
2. The Joint Secretary to the Government, Department of
Personnel, Govt. Secretariat, Jaipur (Raj.)
3. The Additional Director, Medical and Health Services,
Govt. of Raj., Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur
(Raj.)
------Non Petitioners
D.B. CIVIL WRIT PETITION NO. 14056/2018
Mukesh Choudhary S/o Shri Balu Ram Choudhary aged about
24 years resident Jaat Mohalla, Chhapari, Teh. Sarwad, Distt.
Ajmer (Raj.)
--------Petitioner
Versus
1. State of Rajasthan through Principal Secretary, Medical &
Health Services, Govt. Secretariat, Jaipur.
2. The Director, Medical and Health Service, Swasthya
Bhawan, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. The Addl. Director (Admn.), Medical & Health Services,
Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur.
-----Respondents
D.B. CIVIL WRIT PEITITON NO. 14155/2018
Vinod Kumar Meena S/o Shri Bhanwar Lal Meena aged about
33 years, By Caste-Meena, resident of -Meena Ki Dhani
Kushalpura, Jaipur (Raj.)
---------
PETITIONER Versus
1. The State of Rajasthan, through the principal Secretary, Medical and health Department, Government Secretariat, Jaipur (Raj.)
2. The Joint Secretary to the Government, Department of Personnel, Govt. Secretariat, Jaipur (Raj.)
3. The Additional Director, Medical and Health Services, Govt. of Raj., Swasthya Bhasthya Bhawan, Tilak Marg, C- Scheme, Jaipur (Raj.)
-----Respondents D.B. CIVIL WRIT PETITION NO 14179 OF 2018 (26 of 46) [CW-13955/2018]
1. Jaspal Singh S/o Shri Malkeet Singh, Ward No. 10 Chak 6DD Th. Gharsana Posting CHC Rawla, District SriGanganagar (Raj.)
2. Rajendra Singh S/o Shri Balvindra Singh, Resident of 08 PHC Gharsana, District SriGanganagar (Raj.)
-----Petitioners Versus
1. State of Rajasthan, through Principal Secretary, Department of Medical & Health Services, Secretariat, Jaipur.
2. The Joint Secretary to the Government Department of Personal Govt. of Rajasthan, Secretariat, Jaipur.
3. The Additional Director (Administration), Medical & Health Services, Rajasthan, Medical Directorate, Tilak Marg, Jaipur.
-----Respondents D.B. CIVIL WRIT PETITION NO. 14244/2018 Sanjay Kumar Garg S/o. Gangaram Garg, aged about 28 year, Permanent Address Garg Mohalla, Gadisar Road, Jaisalmer, District-Jaisalmer at presently residing at F-414, Nakul Path, Lal Kothi, Jaipur (Raj.)
------Petitioner Versus
1. State of Rajasthan, through its Principle Secretary Department of Medical and Health Service Secretariat Jaipur.
2. The Joint Secretary Department of Personal, Govt. of Rajasthan, Secretariat, Jaipur.
3. The Additional Director, Administration Department of Medical and Health Service Secretariat Jaipur Rajasthan Medical Directorate Tilak Marg, Jaipur.
------Respondents D.B. CIVIL WRIT PETITION NO. 14264/2018 Akshaya Kumar Gaur S/o Vinod Kumar Gaur, aged about 28 years, Resident of near about Gopinath Temple, Kumavato Ka Mohalla, Post Maroth, Tehsil-Nava, District Nagaur (Raj.)
-------Petitioner Versus
1. State of Rajasthan, through its Principle Secretary Department of Medical and Health Service Secretariat Jaipur.
2. The Joint Secretary Department of Personal, Govt. of Rajasthan, Secretariat Jaipur.
(27 of 46) [CW-13955/2018]
3. The Additional Director, Administration Department of Medical and Health Service Secretariat Jaipur Rajasthan Medical Directorate Tilak marg, Jaipur.
---------Respondents D.B. CIVIL WRIT PETITION NO. 14265/2018
1. Harinarayan Yadav S/o KaluRam Yadav, aged about 47 years, R/o 100, Akta Nagar-C, Dhawa, Ajmer Road, Jaipur.
2. Sumit Chawala S/o Satyanarayan Chawala, aged about 25 years, R/o Near Gandhi Park, Hanuman Mandir, Tonk.
------Petitioners Versus
1. The State of Rajasthan, through its Principal Secretary, Medical & Health, Rajasthan Secretariat, Jaipur.
2. Director, Medical & Health Services, Rajasthan, Jaipur.
3. Additional Director (Admn.) Medical, & Health Services, Rajasthan, Jaipur.
------Respondents D.B. CIVIL WRIT PETITION NO. 12494/2018
1. Ratan Lal Swami S/o Surjan Das Swami B/c Swami Obc , R/o Vill. Avinashi Post Savalpura Tanwaran, Teh. Shri Madhopur, Distt. Sikar.
2. Manoj Kumar S/o Kesha Ram B/c Jaat , R/o Vill. And Post Jilli, Teh. Sujangarh, Distt. Churu.
3. Bhawani Shankar Sharma S/o Ramavatar Sharma B/c Bramin , R/o Vandp Dhanavu Kalan, Teh. Bassi, Distt. Jaipur
4. Ashok Kumar Yadav S/o Hajari Lal Yadav B/c Yadavobc , R/o Vandp Badha Bansahiran, Teh. Virat Nagar, Distt. Jaipur.
5. Mahendra Yadav S/o Narsi Lal Yadav B/c Yadavobc , R/o Rawano Ki Dhani, Niwaru, Jhotwara, Distt. Jaipur
6. Suman Swami D/o Sant Kumar Swami B/c Swami , R/o S-40, Indira Verma Colony, Jaipur.
7. Aashish Kumar Meena S/o Rajendra Kumar Meena B/c Meenasc , R/o Vandp Chawandiya, Teh.
(28 of 46) [CW-13955/2018] Jamwaramgarh, Distt. Jaipur.
8. Dinesh Kumar Dhakad S/o Shri Sambhu Lal Dhakad B/c Dhakad , R/o Viil. Laxmi Niwas, Teh. Bijoliya, Distt. Bhilwara.
9. Vishnu Kumar Gurjar S/o Banne Singh Gurjar B/c Gurjarsbc , R/o Vill. Naag Talai, Teh. Bamandas, Distt. Sawaimadhopur.
10. Ajay Sharma S/o Shri Bajrang Lal Sharma B/c Barmin Gen , R/o 687, Devi Nagar, Sodala, Ward No. 5, Jaipur
11. Chetan Singh Jatav S/o Rameswar Jatav B/c Jatavsc , R/o Vill. Chandan Gaon, Post Shri Mahavir Ji, Teh. Hindon. Distt. Karauli.
12. Brahamanand Dhakad S/o Tulsi Ram Dhakad B/c Dhakad , R/o Vandp Javada, Teh. Bijoliya, Distt. Bhilwara.
13. Arjun Singh Tomar S/o Surendra Singh Tomar B/c Tomar , R/o 48, Jorawar Nagar, Nari Ka Fatak, Benar Road, Murlipura Scheme, Jaipur
14. Arvind Kumar S/o Shri Gulab Chand B/c Chippaobc , R/o Dhabai Ji Gulab Bag, Behild Oswal Jain School, Alwar.
15. Koslesh Pandey S/o Chaturbhuj Pandey B/c Barmin , R/o Barpada, Busawar, Distt. Bharatpur.
16. Smt. Kamlesh Sharma W/o Hamendra Kumar Pandey B/c Barmin , R/o B-122, Kusum Vihar, Gali No. 10, Jagatpura, Jaipur.
17. Aashish Kumar Jarwal S/o Ram Niwas Jarwal B/c Jarwalsc , R/o Vill. Hathgi, Post Rajpura, Teh. Malpura, Distt. Tonk
18. Gopesh Sharma S/o Vishwnath Sharma B/c Barmin , R/o New Mandi Road, Behind Shayam Mandir, Nidhi Van Nagar, Dausa.
19. Smt. Suman Sharma W/o Govind Sharma B/c Barmin , R/o Mishra Mohalla, Newai, Dausa
20. Vipin Saini S/o Sitaram Saini B/c Sainiobc , R/o 531, Purani Basti, No.3, Divrala, Distt. Sikar
21. Mst. Minakshi Sharma D/o Late Kunj Bihari Sharma B/c Brahmin , R/o Plot No. A-1, Rajhans Colony, Scheme No. 3, Brampuri, Jaipur (29 of 46) [CW-13955/2018]
22. Rajendra Parewa S/o Mohal Lal Parewa B/c Parewasc , R/o S-303, Sdm Hospital, Rambagh, Jaipur
23. Hamendra Dhabi S/o Baghwan Sahay B/c Dhabist , R/o 203, Valmiki Kacchi Basti, Jyoti Nagar, Jaipur.
----Petitioners Versus
1. State Of Rajasthan Through Acs/principal Secretary Medical And Health Department , Secretariat, Jaipur
2. Joint Secretary, Department Of Personnel A-Gr-Ii.
Govt. Of Rajasthan , Secretariat, Jaipur
3. Director Public Health Medical And Health Services , Swasthiya Bhawan, Tilak Marg, Jaipur
4. Additional Director Administration Medical And Health Services , Swasthiya Bhawan, Tilak Marg, Jaipur.
----Respondents D.B. CIVIL WRIT PETITION NO. 12898/2018
1. Rajesh Kumar S/o Shri Dhram Chand , Resident Of Vill. 6P H M Abadi, 7 Phm Karamwala, Bikaner, Rajasthan.
2. Tarsem Singh S/o Shri Devi Lal Mathur , Resident Of Devi Lal Mathur, Kunungo School Ke Samene, Deendyal Colony , Newai, Newai , Tonk, Rajasthan 304021.
3. Vinod Kumar Meena S/o Shri Jagdish Prasad Meena , Resident Of 31, Rani Colony, Niwaru Road, Neta Ji Ki Chakki, Jhotwara, Jaipur, Rajasthan 302012.
4. Chandra Prakash Yogi S/o Shri Babu Lal Yogi , Resident Of Plot No.18 Bajrang Colony, Lata Cinema Ke Piche, Jaipur, Rajasthan 302012.
5. Rajvant Singh S/o Shri Balvinder Singh , Resident Of Ward No. 18, Old Canal Colony, Rawatsar, Hanumangarh , Rajasthan 335524.
6. Raghunath Begar S/o Shri Chhotu Ram , Resident Of Talab Ke Pas, Gouredi Chanc Ha, Degana, Nagaur, Rajasthan 341503.
7. Jagdish Choudhary S/o Shri Ram Kishore , Resident (30 of 46) [CW-13955/2018] Of Kakunda Ki Dhani, Kirad, Nagaur. Kitalsar, Rajasthan 341503.
8. Mahendra Singh S/o Shri Chothu Singh , Resident Of Jhalra Talab, Makarana, Makrana Rs, Nagaur, Rajasthan, 341505.
9. Lalit Prasad Gour S/o Shri Vishambhar Dayal Gour , Resident Of 81, Bhairav Nagar Hatwara Road, Sodala, Jaipur, Rajasthan, 302006.
10. Jaspinder Singh S/o Shri Sukhmander Singh , Resident Of Ward No. 1, 26 Gg Chunawadh Ganganagar, Rajasthan, 335022.
11. Kamal Kishor Kumawat S/o Shri Lal Chand Kumawat , Resident Of Bheru Ji Ki Dhani,bhade Balaji Road, Gudha Bairsal, Gurha Barsal, Jaipur, Rajasthan, 303338.
12. Nanu Ram Choudahry S/o Sh. Malu Ram Jakhar , Resident Of Jakharo Ki Dhani, Deeppura, Tehsil- Phulera, Jobner, Jaipur, Rajasthan,303328.
13. Dinesh Kumar Parsoya S/o Shri Ramsawroop Parsoya , Resident Of Kundanpura, Indira Gandhi Nagar , Jaipur, Rajasthan, 302025.
14. Arjun Singh Meena S/o Shri Ramkishor Meena , Resident Of 3 Atyadi Bas Lotwada 1/3 Tehsil-Baswa, Dausa, Rajasthan.
15. Vikas Kumar Silaich S/o Shri Harphool Singh , Resident Of Indrapura, Hameer Khurd, Hamiri Jhunjhunun, Rajasthan, 333001.
16. Natthu Lal Saini S/o Shri Gordhan Lal Saini , Resident Of Reni, Alwar, Rajasthan, 301409.
17. Suneel Kumar S/o Shri Fateh Singh , Resident Of Vill.
Kheri Devi Singh, Distt. Bharatpur, Rajasthan.
18. Sunil Kumar S/o Shri Ravindra Singh , Resident Of H.no.-11, Patawan Ka Mouhalla Sardapura Village- Saradarapura Tehsil-Rajgarh District-Churu.
19. Shriram Saini S/o Shri Amolak Chand , Resident Of Via Shishu Ranoli, Baidh Ki Dhani, Ved Ki Dhani, Sikar, Rajasthan, 332405.
20. Sanjeev Kumar Saini S/o Shri Har Phool Saini , Resident Of Ward No.-18,dhani-Dabhala, Teh-Khetri, (31 of 46) [CW-13955/2018] Babai, Jhunjhunun , Rajasthan, 333501.
21. Geega Ram Saini S/o Sh.suraj Mal , Resident Of H.no.-17,banyanwali Dhani , Etwa Bhopj, Jaipur, Rajasthan.
22. Halkesh Chand Meena S/o Shri Ramswaroop Meena , Resident Of Malsaavan- Sirhawar, Tesil- Rajghard, Alwar, Rajasthan.
23. Buddhi Prakash Sharma S/o Shri Ramakant Sharma , Resident Of A-446, Ramnagarya J.d.a Avasy Colony, Jaipur, Rajasthan, 302017.
24. Om Prakash Dudi S/o Narsa Ram Dudi , Resident Of Dudiyo Ki Dhani, Kartasar, Jalsukallan, Nagaur, Degana, Rajasthan, 341514.
25. Devraj Jakhar S/o Shri Ganpat Ram , Resident Of Village- Ramsi, Post-Tausar, Dist- Nagaur, Rajasthan
26. Jitendra Singh S/o Guman Singh , Resident Of Dhibdi Ki Gali, Pawti Pechaka, Siyana, Tahsil Jalore, Siyana, Silana, Jalor, Rajasthan, 343024.
27. Mukesh Kumar Kakraliya S/o Shankar Lal Kakraliya , Resident Of Bhojpura Khurd, Tehsil Phulera, Bhojpura Khurd, Jaipur, Rajasthan,303328.
28. Retesh Upadhyay S/o Shri Murari Lal Upadhyay , Resident Of H.no.-74, Upadhyay Para, Naadbai, Nadbai, Bharatpur, Rajasthan, 321606.
29. Anil S/o Shri. Ram Kumar , Resident Of Village Bharkujra, Via. Barauli, Tehsil Baseri, District Dholpur Raj.
30. Mukesh Kumar Sharma S/o Shri Jagdish Prasad Sharma , Resident Of Dudhla, Teh. Bani, Jaipur, Rajasthan.
31. Narendra Singh S/o Shri. Ramveer Singh , Resident Of Meena Mohalla Rela, Arwa, Alwar, Rajasthan, 321605.
32. Shree Ram Meena S/o Badri Prasad Meena , Resident Of Garhbas, Khohra, Alwar 321633
33. Bhom Raj Yadav S/o Hanuman Sahay Yadav , Resident Of Khatodiyo Ki Dhani, Punana, Jaipur, Rajasthan, 303701.
(32 of 46) [CW-13955/2018]
34. Vinod Kumar Sharma S/o Pooran Mal Sharma , Resident Of Prempura, Ajabpura, Alwar, Rajasthan, 301024.
35. Pawan Kumar Thageriya S/o Jai Narayan Thageriya , Resident Of Neckchal Road, Pratap Colony, Deoli, Deoli, Tonk, Rajasthan, 304804.
36. Sarfraj Mohammad S/o Samina Banu , Resident Of Deshwali Mohalla, Shahpura, Bhilwara, Rajasthan, 311404.
37. Ramesh Chander Soni S/o Rajendra Kumar Soni , Resident Of 39/1003 Shiv Mandir Gali, Pathik Nagar, Bhilwara, Bhilwara, Rajasthan, 311001.
38. Kishan Lal Regar S/o Dal Chand Regar , Resident Of Centra Kheda, Amali, Gangapur, Bhilwara, Rajasthan, 311801.
39. Kailash Chandra Kharol S/o Debi Lal Kharol , Resident Of Shahpura, Kalyanpura, Kadi Sahna, Bhilwara, Rajasthan-311404.
40. Digvijay Singh Nimoriya S/o Madan Lal Nimoriya , Resident Of 35, New Colony, Manoharpura, Jagatpura, Jaipur, Rajasthan, 302017.
41. Kavita Indoria D/o Shri. Raghunath Prasad Induria , Resident Of 2/362, Secto-2, Malviya Nagar , Jaipur , Rajasthan, 302017.
42. Vinay Indoria S/o Raghunath Prasad Indoria , Resident Of 2/362, Sector-2, Malviya Nagar, Jaipur , Rajasthan, 302017.
43. Dinesh Chand S/o Shri Moti Ram , Resident Of Belara, Bharatpur, Rajasthan, 321602.
44. Chaturbhuj Sharma S/o Shyam Sundar Sharma , Resident Of Villa-Sharori, Sikrori, Bharatpur, Rajasthan, 321201.
45. Vishvendra Kumar S/o Shri Jagdeesh , Resident Of Bahramda, Manjhi, Bharatpur, Rajasthan, 321602.
46. Lalit Kumar Sharma S/o Ramavtar Sharma , Resident Of Hariyana Mohalia, Nabdai, Bharatpur, Rajasthan, 321602.
47. Vimal Panchal S/o Shri Gopi Ram Panchal , Resident Of 260, Rajivpuril, Goli Marg Garden Pink City (33 of 46) [CW-13955/2018] Restaurant Ke Pas, Gali2 , Brahmpuri, Jaipur, Rajasthan, 302002.
48. Santosh Kumar Saini S/o Shri Ghasi Lal Saini , Resident Of Neembuwali Dhani Bhandarez Dausa Rajasthan.
49. Prakash Chand Sharma S/o Niranjan Lal Sharma , Resident Of Ward No. 6 Teh Neemkathana, Charanwas, Puranabas, Sikar, Rajasthan, 332713.
50. Devendra Khowal S/o Shri. Shiv Charan Khowal , Resident Of C-29, Krishna Puri Rakdi, Hatwada Road, Jaipur, Rajasthan, 302006.
51. Raju Lal Mawalia S/o Shri. Shyopal Lal Mawalia , Resident Of Ward No. 5, Mawalio Ki Dhani, Bhagwan Pura, Sikar, Rajasthan, 302006.
52. Kuldeep Sankhla S/o Shri Kishana Ram Sankhla , Resident Of Sankhla Bhawan, Behind Pardesiyon Ki Bagechi, Rani Bazar, Bikaner, Rajasthan.
53. Devi Singh S/o Shri Veeru Singh , Resident Of R.c.p.
Colony, P.o. Chhatargarh, Distt. Bikaner, Rajasthan.
54. Prthavi Raj S/o Shri Birbal Ram , Resident Of Ward No. 1, P.o. 7 Gd 8Gd-B, Ganganagar, Rajasthan.
55. Moinuddin Qureshi S/o Mohd. Ibrahim Qureshi , Resident Of Vyapari Mohalla, Bassi, Chittorgarh, Rajasthan.
56. Jyotindra Chhangani S/o Shri Rameshwar Prasad , Resident Of Brahmpuri Chowk, Bikaner, Rajasthan.
----Petitioners Versus
1. State Of Rajasthan Through Its Principle Secretary, Department Of Medical And Health Services , Secretariat, Jaipur.
2. The Joint Secretary To The Government Department Of Personnel, Govt. Of Rajasthan , Secretariat, Jaipur.
3. The Additional Director Administration, Medical And Health Services, Rajasthan, Medical Directora , Tilak Marg, Jaipur.
----Respondents
(34 of 46) [CW-13955/2018]
D.B CIVIL WRIT PETITION NO. 12440/2018
1. Surjeet Singh Kuri S/o Shri Jagdish Prasad Kuri , Resident Of Mohala Jat, Vill. Barasinghpura, Hod, Sikar, Rajasthan.
2. Balram Buraniya S/o Shri Mali Ram Buraniya , Resident Of Ward No. 03, Chainpura, Sikar, Dhingpur, Rajasthan.
3. Rajesh Kumar S/o Shri Balbir Singh , Resident Of Narodara Rural Sikar, Rajasthan.
4. Shankar Lal Sharma S/o Shri Aani Lal Sharma , Resident Of Ghinoi, Kakadera, Chomu, Jaipur, Rajasthan.
5. Mukesh Kumar Jat S/o Shri Laxmi Narayan Jat , Resident Of Bid Ki Dhani, Itwa Bhopji, Etwa Bhopji, Jaipur, Rajasthan.
6. Mohan Lal Yadav S/o Shri Jagdish Prasad Yadav , Resident Of Arniya, Sikar, Rajasthan.
7. Puran Mal Nitharwal S/o Shri Bhaddu Ram , Resident Of Ward No. 13, Govindpura, Sikar, Rajasthan.
8. Mukut Bihari S/o Shri Sita Ram Sahu , Resident Of Plot No. 292, Delhi Bai Pass,kacchi Basti Tila No.1, Jawahar Nagar, Jaipur, Rajasthan.
9. Deepak Kumar S/o Shri Jale Singh , Resident Of Goth, Goth, Jhunjhunu, Buhana, Rajasthan.
10. Shankar Lal Jat S/o Shri Bhagwan Sahay Jat , Resident Of A.v.n. Sen. Sec. School, Dhani Dhasida, Kariri, Khejoli, Khejroli, Jaipur, Rajasthan.
11. Imran Khan S/o Late Gulam Mohammed , Resident Of Sansar Chandra Road, Par Kote Wali Gali, Jalupura, Jaipur, Rajasthan.
12. Mukesh Kumar Sharma S/o Shri Murleedhar Sharma , Resident Of Dhingaria, Garh Basi, Alwar, Garh Basai, Rajasthan.
13. Gaurav Kumar Sharma S/o Shri Kedar Prasad Sharma , Resident Of Paloda, Dausa, Rajasthan.
14. Kishan Lal Dahiya S/o Shri Prahlad Dahiya , Resident Of Gav Bas Shekhawat, Neemuchana, Rajasthan.
15. Rakesh Sharma S/o Shri Hanuman Sharma , Resident (35 of 46) [CW-13955/2018] Of Vill. Tejawala, Post Kapurawala, Tehsil Sanganer, Distt. Jaipur, Rajasthan.
16. Ganesh Sharma S/o Shri Kailash Sharma , Resident Of Jasinghpura, Tejawala, Jaipur, Rajasthan.
17. Meetha Lal Meena S/o Shri Jansi Ram Meena , Resident Of Sindoli, Toonga, Jaipur Rajasthan.
18. Priti Kumari D/o Shri Nihal Singh , Resident Of A-44, Vijay Nagar Ext., Vijay Pura, Purani Chungi, Jamdoli, Jaipur, Rajasthan.
19. Devi Lal Kumawat S/o Shri Nemi Chand Kumawat , Resident Of Plot No. 9, Hans Vihar-A, Mangyawas, Mansarovar, Jaipur, Rajasthan.
20. Pooran Lal Mali S/o Sh.ganga Ram Mali , R/o 25 Asthal, Jamwaramgarh, Jaipur.
----Petitioners Versus
1. State Of Rajasthan Through Its Principle Secretary, Department Of Medical And Health Services , Secretariat, Jaipur.
2. The Joint Secretary To The Government Department Of Personnel, Govt. Of Rajasthan , Secretariat, Jaipur.
3. The Additional Director Administration, Medical And Health Services, Rajasthan, Medical Directora , Tilak Marg, Jaipur.
----Respondents D.B. CIVIL WRIT PETITION NO. 13250/2018
1. Ajay Kumar S/o Ram Gopal, aged about 38 years, B/c Brahmin (General), R/o V & P Sanganer, District Jaipur (Raj.).
2. Keshav Prakash S/o Omprakash, aged about 26 Years, B/c (SC), R/o Ward No. 8, V & P Nadbai, District Bharatpur (Raj.)
3. Madhuri Vashishtha D/o Shiv Kumar Vashishtha, aged about 28 years, B/c Vashishta (General), R/o Ward No. 13, Bharatpur District Bharatpur (Raj.) (36 of 46) [CW-13955/2018]
4. Ram Kishan Meena S/o Nathu Ram Meena, aged about 37 years, B/c Meena(ST), R/o V & P Hansmahal, Tehsil Bassi District Jaipur (Raj.).
5. Vikash Kumar Bhaduka S/o Shivlehari Sharma, aged about 28 years, B/c General R/o V & P Gudhli, Tehsil Baswa, District Duasa (Raj.).
6. Mukesh Kumar Ameta S/o Sohan Lal Ameta, aged about 34 years, B/c Ameta (General), R/o Gadoli, Tehsil Mavli, District Udaipur (Raj.)
7. Ankit Singh S/o Mahendra Singh, aged about 35 years, B/c OBC, R/o Village Badiyalkalan, District Dausa (Raj.)
8. Rajni Yadav D/o Rajendra Singh Yadav, aged about 25 years, B/c Yadav (OBC), R/o Sarkanpur, Post Mundana, Tehsil Tijara, District Alwar (Raj.)
9. Madhav Singh S/o Dharm Singh, aged about 25 years, B/c Saini, R/o Saini Mohalla, Malipura Sever, Bharatpur (Raj.)
10. Jitendra Sharma S/o Purushottam Lal Sharma, aged about 25 years, B/c Brahmin, R/o Naharganj, Gol Bagh Marg, Bharatpur (Raj.)
11. Ajay Kumar Chaudhary S/o Prahalad Kumar Chaudhary, aged about 30 years, B/c Jat (OBC), R/o V & P Nimodiya, District Jaipur (Raj.)
12. Yogesh Sharma S/o Gopal Lal Sharma, aged about 30 years, B/c Brahmin, R/o Bawan Ji Ka Mohalla, Ward No. 15, Manorpur, District Jaipur (Raj.)
13. Vikash Kumar Meena S/o Jagdish Pd. Meena, aged about 30 years, B/c Meena (ST), R/o Village Chajna Via Khandela, District Sikar (Raj.)
14. Kailash Chand Chaudhary S/o Kishan Lal Chaudhary, aged about 29 years, B/c Jat (OBC), R/o Bajiya Ki Dhani, (37 of 46) [CW-13955/2018] Post Boraj, Mojbad Boraj, District Jaipur (Raj.)
15. Imran Khan S/o Sadique Khan, aged about 31 Years, B/c Muslim, R/o Induda Kumhar Ka Mohalla, Tehsil Jahajpur, District Bhilwara (Raj.)
16. Jaswant Singh S/o Gopal Singh, aged about 22 Years, B/c OBC, R/o Village Borwa, Badiya Kalwar, Tehsil Bhim, District Rajsamand (Raj.)
17. Rohit Kumar Sharma S/o Harinarayan Sharma, aged about 24 years, B/c Brahmin, R/o Village Sankotda, Tehsil Jamwaramagarh, District Jaipur (Raj.)
18.Abdul Kayyum s/o Iqbal Khan, aged about 23 years, B/c Muslim, R/o Plot No. 242, Main Road Jalapura, District Jaipur (Raj.)
19. Arvind Kumar Sharma S/o Bala Sahai Sharma, aged about 30 years, B/c Brahmin, R/o V & P Jaichandpura, Tehsil Jamwaramgarh, District Jaipur (Raj.)
20. Maya Parewa D/o Mohan Lal Parewa, aged about 30 years, B/c Khatik (SC), R/o Plot No. 4- H/407, Indira Gandhi Nagar, Jagatpura, District Jaipur (Raj.)
21. Pardeep Kumar Chandel S/o Ramkalyan Chandel, aged about 32 years, B/c Khatik (SC), R/o Khatik Mohalla, Near Bus Stand, Bassi, District Jaipur (Raj.)
22. Prakash Chand Meena s/o Hazarilal Meena, aged about 35 years, B/c Meena (ST), R/o V & P Shyamsighpura, Tehsil Baswa, District Dausa (Raj.)
23. Ghanshyam Yadav S/o Sriram Chand, aged about 26 years, B/c Yadav (OBC) R/o Village Nathusar Nangal, Teshil Srimadhopur, District Sikar (Raj.)
24. Rajendra Kumar Solanki S/o Prabhudayal Solanki, aged about 40 Years, B/c (OBC), R/o V & P Malakheda, District Alwar (Raj.)
25. Soni Chobey D/o Ashok Kumar Chobey, aged about 25 (38 of 46) [CW-13955/2018] years, B/c Brahmin, R/o 143, Sainik Vihar, Gorakhpur at present in S.M.S. Hospital, Jaipur (Raj.)
26. Subhash Sharma S/o Shivcharan Sharma, aged about 40 years, B/c Brahmin, R/o Mali Colony, Bandikui, Tehsil Baswa, District Dausa (Raj.)
27. Lalchand Regar S/o Prem Chand Regar, aged about 34 years, B/c Regar (SC), R/o VPO Kankaria, Via Gura-Ponkh, Teh. Khetri, District Jhunjhunu (Raj.)
28. Ajitabh Singh Solanki S/o Ummed Singh Solanki, aged about 29 years, B/c Rajput, R/o P-10-II, Maharani Sahab Ka Nohra, Gangauri Bazar, Jaipur (Raj.)
29. Himanshu Kumawat S/o Babulal Kumawat, aged about 28 years, B/c Kumawat (OBC), R/o 36 Back Side of Minerva Cinema, Sanganeri Gate, Jaipur (Raj.)
30. Vikash Kumar Yadav S/o Prakash Chandra Yadav, aged about 25 years, B/c Yadav (OBC), R/o Dhani Kalu Wali, Rajnouta Road Chowki, Post Chowki Gordhanpura, Kotputli, Jaipur (Raj.)
31. Ramprasad Sharma S/o Ramkishor Sharma, aged about 42 years, B/c Brahmin, R/o V & P Rahori, Tehsil Jamwaramagarh, District Jaipur (Raj.)
-----Petitioners Versus
1. The State of Rajasthan Through ACS/Principal Secretary Medical & Health Department, Secretariat, Jaipur.
2. The Joint Secretary, Department of Personnel (Ar-Gr-II), Govt. of Rajasthan, Secretariat, Jaipur.
3. The Director (Public Health) Medical & Health Services, Swasthiya Bhawan, Tilak Marg, Jaipur.
4. Additional Director (Administration) Medical & Health Services, Swasthiya Bhawan, Tilak Marg, Jaipur.
--------Respondents
(39 of 46) [CW-13955/2018]
For Petitioner(s) : Mr. RA Verma, Mr. Tanveer Ahamad,
Mr. Ankur Rastogi, Mr. Laxmikant
Malpura, Mr. Vigyan Shah,
Mr.Veyankatesh Garg, Mr. Pradeep
Sharma, Mr. Narendra Kumar Gajua,
Mr. Shivendra Singh Rathore,
Mr.Hanuman Choudhary with
Mr.Tarun Choudhary, Mr. Iliyas Khan, Mr.Madhumita Das, Mr. Ram Pratap Saini, Mr. Govind Upadhyay, Mr.Dharmendra Sharma, Mr. Arun Singh Shekhawat, Mr. Vishwas Saini for Mr. MS Raghav, Mr. Rakesh Kumar Saini, Mrs. Sudesh Kasana, & Mr.Devendra Kumar Bhardwaj For Respondent(s) : Mr. NM Lodha, Advocate General Mr. Shyam Arya, Additional Advocate General HON'BLE MR. JUSTICE MUNISHWAR NATH BHANDARI HON'BLE MR. JUSTICE DINESH CHANDRA SOMANI Judgment 11/07/2018 By this bunch of writ petitions, a challenge is made to the Notification dated 23rd May, 2018 amending the Schedule-I appended to the Rajasthan Medical & Health Subordinate Service Rules, 1965 (for short "the Rules of 1965"). This makes petitioners to be ineligible for the post of Lab Assistant. A challenge is thus made even to the advertisement dated 29th May, 2018 for recruitment to the post of Lab Assistant.
Learned counsel for petitioners submit that prior to the advertisement in question, respondents had issued an advertisement on 10th July, 2013 to fill different posts which includes the post of Lab Assistant. After advertisement of the (40 of 46) [CW-13955/2018] year 2013, no advertisement was issued till the year 2018 despite existence of the vacancies. The determination of vacancies has to be made on yearly basis, that too, on 1 st April of each year followed by selections and appointments. The respondents have failed to do so. If the exercise aforesaid would have taken prior to the amendment in the Rules of 1965, vacancies could have been filled as per the rule then existing with an opportunity to the petitioners to appear in the selection.
In view of the above, the post existing or sanctioned prior to the Notification dated 23rd May, 2018 should be filled as per unamended provision. The respondents are, however, applying the amended rules for vacancies existing or fallen vacant prior to the amendment. This has affected rights of the petitioners as they were qualified earlier but by virtue of amendment in the rules, became ineligible.
To be specific, learned counsel for petitioners have referred the Schedule-I of the Notification dated 28 th June, 2013 prior to the amendment. It was providing requirement of one year's experience for the post in question, whereas, it is now of three years' and, that too, as Lab Assistant or Laboratory Technician in the State Government hospitals on contract basis or through Service Provider Agency.
It is submitted that no nexus exists to enhance the period of experience from one year to three years. The petitioners are in possession of experience of one year and if their candidature is considered in the light of the rules then existing, they would be eligible for the post of Lab Assistant. Since their existing rights have been taken away, Notification dated 23 rd May, 2018 (41 of 46) [CW-13955/2018] deserves to be struck down.
It is also stated that no object is sought to be achieved by the amendment because experience of one year is good enough for the post of Lab Assistant. In the light of the aforesaid also, the impugned Notification so as the advertisement deserve to be set aside and, accordingly, the petitioners may be permitted to appear in the selection.
Learned Advocate General Mr. NM Lodha, assisted by Mr.Shyam Arya, Additional Advocate General, has contested the writ petitions. It is submitted that challenge to the constitutional validity of the Rules can be made only if it has been brought without competence or is hit by the Constitution of India. The State Government is having power to amend the rules. It has not been challenged on the grounds given above, thus interference in the amendment in the rule may not be made.
Coming to the merit, it is stated that the State Government took a decision to amend the Rules to enhance the experience from one year to three years in the interest of medical service and to be of the post of Lab Assistant/Lab Technician. The experience of post concerned was missing, earlier. The candidates with one year's experience in the Medical Laboratory were eligible irrespective of the nature of experience. Whether it is on the post of Laboratory Assistant or any other experience.
Realising the lacuna in the rules and to make it more appropriate for medical services, an amendment was made. The minimum experience required for the post of Laboratory Assistant is now of three years so that a suitable person may be appointed.
(42 of 46) [CW-13955/2018] A challenge to the amendment in the Rules has been made mainly on the ground that vacancy already existing or sanctioned cannot be filled by applying the amended Rules, rather, it should be by applying the Rules then existing. The petitioners have not come out with any fact and figures as to when the post became vacant and sanctioned. If the plea taken by the petitioner is accepted then they were not eligible for want of one year's experience on the date of vacancy. The post is to be filled on the basis of qualifications and mode existing on the date of advertisement. If the advertisement is issued and subsequently amendment in the rules is made, the amendment cannot be applied to the process already started because rule of game cannot be changed in the midst of the selection. Herein, amendment was made prior to the advertisement and for the objects sought to be achieved. The prayer is, accordingly, made not to dismiss the writ petitions. What should be requisite qualification of the post remains in the domain of the State Government. It is determined on the advice of the experts. A reference of the judgment of the Apex Court in the case of State of M.P. & Ors. Vs. Raghuveer Singh Yadav & Ors., reported in 1994 (5) SLR 176 has been given.
We have considered rival submissions made by learned counsel for the parties and perused the record.
By this bunch of writ petitions, a challenge has been made to the Notification dated 23rd May, 2018. By the aforesaid Notification, amendment in the Schedule I appended to the Rules of 1965 has been made. To appreciate the argument of learned counsel for the parties, it would be gainful to refer the (43 of 46) [CW-13955/2018] rules earlier amended by Notification dated 28 th June, 2013. For ready reference, it is quoted hereunder:
"1. Short title and commencement:- (i) These rules may by called the Rajasthan Medical & Health Subordinate Service (Second Amendment) Rules, 2013. (2) They shall come into force on the date of their publication in the Official Gazette.
2. Amendment of Schedule I:- In Schedule-I appended to the Rajasthan Medical & Health Subordinate Service Rules, 1965, herein after referred to as the said rules, under the heading Group A-VI [Para Medical Cadre (Medical)], after the existing serial number 7 and entries thereto the following new serial number 8 and entries thereto shall be added, namely:-
8. Lab Assistant 100% 1.Secondary or its equivalent.
And
2.Any diploma/certificate course in Medical Lab Technician from a institute recognized by State Government:
or one year's experience in medical lab run by the State Government."
The perusal of Rule then existing was requiring qualifications of Secondary or its equivalent with diploma/certificate course in Medical Lab Technician from an institution recognised by the State Government or one year's experience in Medical Lab run by the State Government. The State Government thought it proper to amend the rules further and, accordingly, issued Notification on 23 rd May, 2018, which is under challenge. The amended provision is also quoted hereunder for ready reference:
"1. Short title and commencement:- (1) These rules may be called the Rajasthan Medical & Health Subordinate (Second Amendment) Rules, 2018.
2. They shall come into force on the date of their publication in the Office Gazzette.
(44 of 46) [CW-13955/2018]
2. Amendment of Schedule-I:- In Schedule-I appended to the Rajasthan Medical & Health Subordinate Service Rules, 1965, under the heading Group A-VI [Para Medical Cadre (Medical)], the existing serial number 8 and entries thereto shall be substituted by the following namely:-
8. 8 Lab 100 1.Senior Secondary with Science or its equivalent Assistant % and
2. Any diploma in Medical Laboratory Technology from an institute recognized by the State Government.
However, for the first time recruitment after the commencement of the Rajasthan Medical & Health Subordinate Service (Amendment) Rules, 2018, any persons possessing-
1. Secondary or its equivalent;
2. Any Diploma in Medical Laboratory Technology from an institute recognized by the State Government;
or having minimum three years experience of working as Laboratory Assistant/Laboratory Technician in State Government Hospitals on contract basis or through Service Provider Agency, shall also be eligible."
As per the amended Schedule appended to the rules, one is required to possess qualification of Senior Secondary with other qualifications. In alternate to the qualification, a candidate possessing three years experience of Lab Assistant/Lab Technician in the State Government hospitals on contract basis or through Service Provider Agency has also been made eligible.
It is not only that the period of experience has been enhanced by the amended rule but experience is now required to be of the post which is going to be managed by the candidates. Under the unamended Rules, experience was to be in the Medical Lab of Government hospitals irrespective of the post or type of experience therein. The government has rightly taken a decision to make rule more appropriate and accordingly to enhance the period of experience and to be of the post of Lab Assistant or Lab Technician. It is in the interest of medical services meant for (45 of 46) [CW-13955/2018] the patients.
We do not find any illegality if period of experience has been enhanced, that too, attached to the post on which appointment is to be given.
The only question now comes as to whether the post existing prior to the amendment in the Rules should be filled by the rules then existing. Learned counsel for petitioners have raised the aforesaid issue but failed to refer any judgment showing that mere existence of the post create a right in their favour. We find that the Apex Court has decided the issue another way. It has been held that mere existence of the post does not create a right of appointment or promotion. The Apex Court in the case of Delhi Judicial Services Assn. & Ors. Vs. Delhi High Court & Ors., reported in AIR 2001 SC 2102 held that amended rule would be applicable even to the vacancies occurring prior to the amendment. The earlier judgments on the issue were also examined. The same view was expressed by the Apex Court in the case of Vice-
Chancellor, University of Allahabad & Ors. Vs. Anand Prakash & Ors., reported in (1997) 10 SCC 264.
The issue of determination of year-wise vacancy has also been taken up. The petitioners have not come out with the details about year-wise vacancies. If it is taken for consideration, the petitioners may be lacking in the experience of required period in reference to the year to which vacancy relates. In any case, a rule not existing due to amendment cannot be given life by this court. The petitioners cannot claim right of consideration of their candidature based on a dead provision. Once the rule is (46 of 46) [CW-13955/2018] amended, it cannot be given effect even for the past vacancies.
It has to be filled by the rule now existing. Mere existence of vacancies does not create a right in favour of the petitioners.
Accordingly, even the second ground raised by the petitioners cannot be accepted. In the light of the judgment supra, no right exists in favour of the petitioners to claim consideration of their candidature based on the rule not existing now.
The Apex Court in the case of Raghuveer Singh Yadav (supra) has held that what should be the qualification for post remain under the domain of the State Government. In the present cases, the addition of period of experience, that too, of the post concerned is otherwise proper. The candidate with adequate experience would be beneficial to the patient, therefore, we do not find any reason to cause interference in the Notification impugned herein. Since interference in the Notification dated 23rd May, 2018 has not been made, there remains no reason to interfere in the advertisement providing qualification in reference to the amended provision.
Finding no merit in the bunch of writ petitions, they are, dismissed.
A copy of this order be placed in each connected file.
(DINESH CHANDRA SOMANI),J (M.N.BHANDARI),J FRBOHRA Powered by TCPDF (www.tcpdf.org)