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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Bhagatram on 11 December, 2024

1 RP-942-2020 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE RP No. 915 of 2020 (STATE OF M.P. AND OTHERS Vs MOTILAL ) RP/800/2020, RP/913/2020, RP/914/2020, RP/942/2020, RP/943/2020, RP/944/2020, RP/945/2020, RP/947/2020, RP/948/2020 Dated : 11-12-2024 Parties through their counsel.

List the matter in the month of January, 2025.

(GAJENDRA SINGH) JUDGE rashmi Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 13-12-2024 15:48:25