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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(5) in The Biological Diversity Rules, 2004

(5)The approval for transfer shall be granted in the form of a written agreement duly signed by an authorised officer of the Authority and the applicant. The form of the agreement shall be such as may be decided by the Authority.