Bombay High Court
Aadhya Krantiveer Samshersing Paradhi ... vs Government on 29 September, 2025
Author: Nitin B. Suryawanshi
Bench: Nitin B. Suryawanshi
1 261.2025CP+.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD.
71 CONTEMPT PETITION NO. 261 OF 2025
AADHYA KRANTIVEER SAMSHERSING PARADHI ADIVASI
BAUUDESHIYA SANSTHA
VERSUS
GOVERNMENT
...
Advocate for the Petitioner : Mr. Yogesh B Bolkar
AGP for Respondent/State : Mr.S.R. Yadav-Lonikar
...
WITH
CONTEMPT PETITION NO. 259 OF 2025
ADIVASI PARADHI SAMAJ MANILA BACHAT GAT
VERSUS
GOVERNMENT
...
CORAM : NITIN B. SURYAWANSHI AND
VAISHALI PATIL-JADHAV, JJ.
DATED : 29th SEPTEMBER, 2025.
ORDER :
. Leave to substitute name of respondent no.3. Amendment be carried out during the course of day.
2. Learned A.G.P. waives notice for added respondent no.3.
3. Stand over to 13th October, 2025 at the request of learned A.G.P. for filing reply.
(VAISHALI PATIL-JADHAV,J.) ( NITIN B. SURYAWANSHI,J.) sga