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Bombay High Court

Aadhya Krantiveer Samshersing Paradhi ... vs Government on 29 September, 2025

Author: Nitin B. Suryawanshi

Bench: Nitin B. Suryawanshi

                                            1                         261.2025CP+.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                          BENCH AT AURANGABAD.
                   71 CONTEMPT PETITION NO. 261 OF 2025
            AADHYA KRANTIVEER SAMSHERSING PARADHI ADIVASI
                              BAUUDESHIYA SANSTHA
                                       VERSUS
                                   GOVERNMENT
                                            ...
      Advocate for the Petitioner : Mr. Yogesh B Bolkar
      AGP for Respondent/State : Mr.S.R. Yadav-Lonikar
                                            ...
                                        WITH
                     CONTEMPT PETITION NO. 259 OF 2025
                ADIVASI PARADHI SAMAJ MANILA BACHAT GAT
                                       VERSUS
                                   GOVERNMENT
                                        ...
                          CORAM : NITIN B. SURYAWANSHI AND
                                     VAISHALI PATIL-JADHAV, JJ.
                             DATED : 29th SEPTEMBER, 2025.
      ORDER :

. Leave to substitute name of respondent no.3. Amendment be carried out during the course of day.

2. Learned A.G.P. waives notice for added respondent no.3.

3. Stand over to 13th October, 2025 at the request of learned A.G.P. for filing reply.

(VAISHALI PATIL-JADHAV,J.) ( NITIN B. SURYAWANSHI,J.) sga