Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 940] [Entire Act]

State of Haryana - Subsection

Section 940(1) in Punjab Jail Manual

(1)Wheat before being ground into flour should be thoroughly freed from dirt, unsound grain and any other deleterious substances. The flour shall be sifted through a fine perforated zinc sifter (No. 6 gauge) or equally fine wire gauze.One part wheat flour give 1.45 parts of bread, provided no more fuel is required for the purpose.Note :- The estimate of the total bread to be obtained can be made thus :- 1. maund 10 seers makki flour should give 50 seers x 1.4 = 70 seers or 1 maund 30 seers of bread.