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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(6) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(6)The Hospital Management Committee shall look into all policy matters relating to improvement of patient care services or creation of any specialised or new services, review and revision of charges to be levied for various services or any other policy matter relating to hospital management.