Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19(1) in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011

(1)Before undertaking an inspection under regulation 19, the Board shall give not less than 10 days notice to the KRA, for that purpose.