Central Administrative Tribunal - Delhi
Esic Medical Officer Association ... vs Director General Of Esic on 26 September, 2011
Central Administrative Tribunal Principal Bench OA No. 3498/2011 New Delhi, this the 26th day of September, 2011 Honble Mr. Justice V.K. Bali, Chairman Honble Dr. R.C. Panda, Member (A) ESIC Medical Officer Association (Regd.) Through its General Secretary, Dr. Ratan Prakash Dhir s/o Sh. R.J. Dhir, C-7, 1st Floor, Arya Samaj Road, Adarsh Nagar, Delhi 110 033. Applicant (By Advocate: Mr. Atul Kumar) versus 1. Director General of ESIC, Panchdeep Bhawan, CIG Road, New Delhi. 2. Union Ministry of Labour & Employment, Through its Secretary, Shram Shakti Bhawan, Rafi Marg, New Delhi. Respondents ORDER (ORAL) Justice V.K. Bali, Chairman:
Learned counsel for the applicant says that before approaching this Tribunal, the applicant-Association has already submitted a representation to the respondents for the reliefs as asked for in the present OA, and the Association would rather prefer to pursue the departmental remedy instead of pressing this Original Application.
2. With liberty to the applicant to pursue the departmental remedy, present Original Application is closed.
(Dr. R.C. Panda) (V.K. Bali)
Member (A) Chairman
/naresh/