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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(3)(iv) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(iv)keep the minutes of all meetings of the Executive Council, the Academic Council, the Finance Committee, the faculties and any committee appointed by the authorities of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.];