Calcutta High Court
Berger Paints India Ltd. & Anr vs Asst. Commissioner Of Income-Tax on 18 May, 2010
Author: I.P.Mukerji
Bench: I.P.Mukerji
WP No. 619 of 2006
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
BERGER PAINTS INDIA LTD. & ANR.
Versus
ASST. COMMISSIONER OF INCOME-TAX, CIRCLE
Appearance:
Ms. N.Pal Banerjea, Advocate
Mr. A.Majumdar, Advocate
BEFORE:
The Hon'ble JUSTICE I.P.MUKERJI
Date : 18th May, 2010.
The Court : List this application in the monthly list of July,
2010, as it is submitted that judgement on an identical issue is
reserved by my sister, Indira Banerjee, J., and that judgement is
likely to be delivered soon.
Learned Advocate on record for the petitioner is to
communicate this order to the respondent.
2
All parties concerned are to act on a signed photocopy of this order upon the usual undertakings.
(I.P.MUKERJI, J.) G/