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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(3)(iii) in The Rajasthan Civil Services (Service Matter Appellate Tribunal) Rules, 1976

(iii)Where a local witness is summoned by the Tribunal, he shall be paid @ Rs. 4/- per day.