Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

(4)The Bank shall nominate one of the trustees to be the Chairman of the board of trustees.